Vimal Chandra Sharma Son Of Late Shri ... vs Development Officer ...
2024 Latest Caselaw 5985 Raj/2

Rajasthan High Court

Vimal Chandra Sharma Son Of Late Shri ... vs Development Officer ... on 26 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:41112]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 3767/2023

                                    Vimal Chandra Sharma Son Of Late Shri Radheyshyam Sharma,
                                    Aged 62 Years, R/o-144, Shrirampuri, Niwaru Road, Jhotwara,
                                    Jaipur Rajasthan
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         Development Officer, Panchayat Samiti, Sambhar Lake,
                                               District-Jaipur.
                                    2.         Chief Executive Officer, Zila Parishad, Jaipur
                                    3.         Director,    Panchayati          Raj      Directorate,       Secretariat,
                                               Government Of Rajasthan, Jaipur Rajasthan
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Govind Gupta for Mr. Mirza Farooq Baig For Respondent(s) : Mr. Kapil Prakash Mathur, AAG with Ms. Nikita Gothecha Mr. Kesar Singh Shekhawat, AGC with Mr. Mananjay Singh Rathore

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/75

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