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Faili Ram S/O Shri Shrinarayan vs State Of Rajasthan (2024:Rj-Jp:41197)
2024 Latest Caselaw 5980 Raj/2

Citation : 2024 Latest Caselaw 5980 Raj/2
Judgement Date : 26 September, 2024

Rajasthan High Court

Faili Ram S/O Shri Shrinarayan vs State Of Rajasthan (2024:Rj-Jp:41197) on 26 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:41197]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                  S.B. Civil Writ Petition No. 13328/2024

1.       Subhash Chandra Yadav Son Of Shri Umrav Singh Yadav,
         Aged        About    52     Years,    R/o      Village     Jahanpuri,      Post
         Khanpur,       Tehsil      Kotkasim,        District       Alwar,     Presently
         Working As Constable Driver, In The Office Of Director,
         State Forensic Science Laboratory, Rajasthan, Jaipur
2.       Dharampal S/o Late Shri Mularam, Aged About 49 Years,
         R/o    Village       And      Post   Gorir,      Tehsil     Khetri,     District
         Neemkathana, Presently Working As Constable Driver, In
         The Office Of Director, State Forensic Science Laboratory,
         Rajasthan, Jaipur
3.       Kuldeep Kumar S/o Late Roshan Lal, Aged About 48
         Years, R/o Biranwas, Post Mandan, Tehsil Neemrana,
         District Kotputli-Behror Presently Working As Constable
         Driver, In The Office Of Director, State Forensic Science
         Laboratory, Rajasthan, Jaipur
4.       Hoti Lal S/o Late Shri Pyarelal, Aged About 50 Years, R/o
         Village And Post Jhalatala, Tehsil Laxmangarh, District
         Alwar Presently Working As Constable Driver, In The
         Office Of Director, State Forensic Science Laboratory,
         Rajasthan, Jaipur
5.       Paras Kumar S/o Shri Tulsiram, Aged About 52 Years, R/o
         House No. 2830, Ghee Walon Ka Rasta, Chudiwalon Ka
         Mohalla,      Johari       Bazar,    Jaipur      Presently     Working       As
         Constable Driver, In The Office Of Director, State Forensic
         Science Laboratory, Rajasthan, Jaipur
6.       Sumant Sinsinwar S/o Late Shri Surajmal, Aged About 50
         Years, R/o Village And Post Katara, Tehsil Nadbai, District
         Bharatpur Presently Working As Constable Driver, In The
         Office Of Director, State Forensic Science Laboratory,
         Rajasthan, Jaipur
7.       Devendra Singh S/o Shri Shishupal Singh, Aged About 49
         Years, R/o Village And Post Kanhawas, Tehsil Behror,
         District Kotputli- Behror
8.       Mahendra Singh S/o Late Shri Ramsingh, Aged About 50
         Years,       R/o    Village    Bishanpura,          Post     Jakhod,     Tehsil
         Surajgarh,         District    Jhunjhunu        Presently      Working       As
         Constable Driver, In The Office Of Director, State Forensic


                        (Downloaded on 26/09/2024 at 09:27:22 PM)
 [2024:RJ-JP:41197]                      (2 of 6)                       [CW-13328/2024]


         Science Laboratory, Rajasthan, Jaipur
9.       Rajesh Kumar S/o Late Shri Dharamveer Singh, Aged
         About 50 Years, R/o Village Kaliyahoda, Post Pipali, Tehsil
         Behror District Kotputli-Behror
10.      Sharwan Kumar S/o Bhanwar Lal, Aged About 49 Years,
         R/o Village Prithvipura Nandadi Benar Road, Jodhpur
         Presently Working As Constable Driver, In The Office Of
         Director, State Forensic Science Laboratory, Rajasthan,
         Jaipur
                                                                      ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through Secretary, (Home), Ministry
         Of Home Affairs, Government Of Rajasthan, Secretariat,
         Jaipur.
2.       Director     General        Of     Police,      Police     Head    Quarter,
         Rajasthan, PHQ Lalkothi Jaipur
3.       Director, State Forensic Science Laboratory, Rajasthan,
         Nehru Nagar, Rpa Road, Jaipur
4.       The Financial Advisor, Police Head Quarter, Rajasthan,
         Jaipur
                                                                    ----Respondents

Connected With S.B. Civil Writ Petition No. 13313/2024

1. Faili Ram S/o Shri Shrinarayan, Aged About 50 Years, R/o Village Lawan, District Dausa, Presently Working As Constable Driver Belt No. 5635, At Reserve Police Line Jaipur City.

2. Bheemraj S/o Shri Bhomaram, Aged About 48 Years, R/o Plot No.57, Vasudevpuri Colony, Satya Nagar, Jhotwara, Jaipur Presently Working As Constable Driver Belt No. 5621, At Reserve Police Line Jaipur City.

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, (Home), Ministry Of Home Affairs, Government Of Rajasthan, Secretariat, Jaipur.

2. Director General Of Police, Police Head Quarter,

[2024:RJ-JP:41197] (3 of 6) [CW-13328/2024]

Rajasthan, Phq Lalkothi Jaipur.

3. Commissioner Of Police, Police Commissioner, Jaipur.

4. The Financial Advisor, Police Head Quarter, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14803/2024

1. Kanhaiya Lal Son Of Shri Sharvan Lal, Aged About 48 Years, R/o Behind Sahadat Hospital, Gadolai Colony, Tonk, Presently Working As Constable Driver Belt No.526, At P.s. Malpura District, Tonk

2. Jagram S/o Shyojiram, Aged About 47 Years, R/o Ravindra Pal Vidhya Niketan, Village Post Chhan, District Tonk Presently Working As Constable Driver Belt No.64, In The Office Of Dy. Superintendent Of Police Deoli (Tonk)

3. Manoj Kumar S/o Dharampal, Aged About 48 Years, R/o Village Ranoth, Mundawar, District Alwar Presently Working As Constable Driver Belt No.197, P.s. Niwai, District Tonk

4. Shankar Lal S/o Bhanwar Lal, Aged About 49 Years, R/o Village Balapura, P.s. Nagar Fort, District Tonk Present Working On The Post Of Constable Driver Belt No. 507, In The Office Of Dy. Superintendent Of Police Uniyara District Tonk

5. Shyojiram S/o Ramlal, Aged About 48 Years, R/o Village Jankiballabhpura, P.s. Peeplu District Tonk At Present Working On The Post Of Constable Driver Belt No. 527, In Mobile Investigation Unit, Malpura District Tonk.

6. Rajulal S/o Shyoji Lal, Aged About 48 Years, R/o Village Meerganj, Sherpur, Dakhiya District Tonk At Present Working On The Post Of Constable Driver Belt No. 757, At P.s. Uniyara District Tonk.

7. Sampat Sharma S/o Ramlal, Aged About 47 Years, R/o Village Sindholiya, District Tonk At Present Working On The Post Of Constable Driver Belt No. 899, At P.s. Malpura District Tonk

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, (Home), Ministry

[2024:RJ-JP:41197] (4 of 6) [CW-13328/2024]

Of Home Affairs, Government Of Rajasthan, Secretariat, Jaipur.

2. Director General Of Police, Police Head Quarter, Rajasthan, Phq Lalkothi Jaipur

3. Superintendent Of Police, Tonk

4. The Financial Advisor, Police Head Quarter, Rajasthan, Jaipur

----Respondents S.B. Civil Writ Petition No. 14804/2024

1. Ram Prasad Son Of Shri Ramnarayan Jat, Aged About 48 Years, R/o Village Post Arniya Kedar, Tonk, Presently Working As Constable Driver Belt No.403, At Police Line, Tonk

2. Ranjeet Singh S/o Shivjilal, Aged About 48 Years, R/o 41, Shastri Nagar, Tonk Presently Working As Constable Driver Belt No.406, At Police Line Tonk

3. Madan Lal S/o Kishan Lal, Aged About 53 Years, R/o Plot No. 52, Kuchalwada Road, Hanuman Nagar, Bhilwara Presently Working As Constable Driver Belt No.222, In Mobile Investigation Unit Deoli District Tonk

4. Ramswaroop S/o Mahesh Chand Sharma, Aged About 47 Years, R/o Ward No.1, Jamat Niwai, District Tonk At Present Working On The Post Of Constable Driver Belt No. 665, P.s. Niwai Sadar, District Tonk

5. Madan Lal S/o Bachchhraj, Aged About 49 Years, R/o Village Kheda, Post Dholi, Tehsil Malpura, District Tonk At Present Working On The Post Of Constable Driver Belt No. 892, In The Office Additional Superintendent Of Police, Malpura District Tonk.

6. Ratan Lal S/o Shri Baluram, Aged About 50 Years, R/o Village Post Ronoli, Tehsil Peeplu, District Tonk, At Present Working On The Post Of Constable Driver Belt No. 896, In The Office Additional Superintendent Of Police, Malpura District Tonk.

7. Mahaveer S/o Shivjiram, Aged About 46 Years, R/o Village Bilavatiya Kheda, Hingoniya, Juniya, Sarwar District Ajmer At Present Working On The Post Of Constable Driver Belt No. 902, At P.s. Dooni District Tonk

[2024:RJ-JP:41197] (5 of 6) [CW-13328/2024]

8. Prakash Chand S/o Juharmal, Aged About 50 Years, R/o Village Wajirabad, Post Parana, P.s. Baroni, District Tonk, At Present Working On The Post Of Constable Driver Belt No. 915, In Police Line Tonk

9. Devraj Singh S/o Ranveer Singh, Aged About 49 Years, R/o Village Devkhedi, Tankawas District Ajmer At Present Working On The Post Of Constable Driver Belt No. 893, P.s. Aligarh, District Tonk

10. Durga Lal S/o Nandlal, Aged About 52 Years, R/o Village Sirohi, Tehsil Deoli Panwad, District Tonk, At Present Working On The Post Of Constable Driver Belt No. 905, At P.s. Jhirana District Tonk

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, (Home), Ministry Of Home Affairs, Government Of Rajasthan, Secretariat, Jaipur.

2. Director General Of Police, Police Head Quarter, Rajasthan, Phq Lalkothi Jaipur

3. Superintendent Of Police, Tonk

4. The Financial Advisor, Police Head Quarter, Rajasthan, Jaipur

----Respondents

For Petitioner(s) : Mr. M.I. Abbasi For Respondent(s) : Mr. Bhuwnesh Sharma, AAG with Mr. Vishnu Dutt Sharma Mr. Parth Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2024

Learned counsels for the respective parties submit that the

controversy involved herein is no more res integra and stands

resolved by a coordinate Bench judgment of this Court dated

20.12.2023 passed in the case of Amar Singh versus State of

[2024:RJ-JP:41197] (6 of 6) [CW-13328/2024]

Rajasthan & Ors.: SB Civil Writ Petition No.3873/2019.

They, therefore, pray that these writ petitions may also be

disposed of in similar terms.

Ordered accordingly.

Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/30-33

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