Rajasthan High Court
Ram Prasad Son Of Shri Ramnarayan Jat vs State Of Rajasthan (2024:Rj-Jp:41197) on 26 September, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:41197]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13328/2024
1. Subhash Chandra Yadav Son Of Shri Umrav Singh Yadav,
Aged About 52 Years, R/o Village Jahanpuri, Post
Khanpur, Tehsil Kotkasim, District Alwar, Presently
Working As Constable Driver, In The Office Of Director,
State Forensic Science Laboratory, Rajasthan, Jaipur
2. Dharampal S/o Late Shri Mularam, Aged About 49 Years,
R/o Village And Post Gorir, Tehsil Khetri, District
Neemkathana, Presently Working As Constable Driver, In
The Office Of Director, State Forensic Science Laboratory,
Rajasthan, Jaipur
3. Kuldeep Kumar S/o Late Roshan Lal, Aged About 48
Years, R/o Biranwas, Post Mandan, Tehsil Neemrana,
District Kotputli-Behror Presently Working As Constable
Driver, In The Office Of Director, State Forensic Science
Laboratory, Rajasthan, Jaipur
4. Hoti Lal S/o Late Shri Pyarelal, Aged About 50 Years, R/o
Village And Post Jhalatala, Tehsil Laxmangarh, District
Alwar Presently Working As Constable Driver, In The
Office Of Director, State Forensic Science Laboratory,
Rajasthan, Jaipur
5. Paras Kumar S/o Shri Tulsiram, Aged About 52 Years, R/o
House No. 2830, Ghee Walon Ka Rasta, Chudiwalon Ka
Mohalla, Johari Bazar, Jaipur Presently Working As
Constable Driver, In The Office Of Director, State Forensic
Science Laboratory, Rajasthan, Jaipur
6. Sumant Sinsinwar S/o Late Shri Surajmal, Aged About 50
Years, R/o Village And Post Katara, Tehsil Nadbai, District
Bharatpur Presently Working As Constable Driver, In The
Office Of Director, State Forensic Science Laboratory,
Rajasthan, Jaipur
7. Devendra Singh S/o Shri Shishupal Singh, Aged About 49
Years, R/o Village And Post Kanhawas, Tehsil Behror,
District Kotputli- Behror
8. Mahendra Singh S/o Late Shri Ramsingh, Aged About 50
Years, R/o Village Bishanpura, Post Jakhod, Tehsil
Surajgarh, District Jhunjhunu Presently Working As
Constable Driver, In The Office Of Director, State Forensic
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[2024:RJ-JP:41197] (2 of 6) [CW-13328/2024]
Science Laboratory, Rajasthan, Jaipur
9. Rajesh Kumar S/o Late Shri Dharamveer Singh, Aged
About 50 Years, R/o Village Kaliyahoda, Post Pipali, Tehsil
Behror District Kotputli-Behror
10. Sharwan Kumar S/o Bhanwar Lal, Aged About 49 Years,
R/o Village Prithvipura Nandadi Benar Road, Jodhpur
Presently Working As Constable Driver, In The Office Of
Director, State Forensic Science Laboratory, Rajasthan,
Jaipur
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, (Home), Ministry
Of Home Affairs, Government Of Rajasthan, Secretariat,
Jaipur.
2. Director General Of Police, Police Head Quarter,
Rajasthan, PHQ Lalkothi Jaipur
3. Director, State Forensic Science Laboratory, Rajasthan,
Nehru Nagar, Rpa Road, Jaipur
4. The Financial Advisor, Police Head Quarter, Rajasthan,
Jaipur
----Respondents
Connected With
S.B. Civil Writ Petition No. 13313/2024
1. Faili Ram S/o Shri Shrinarayan, Aged About 50 Years, R/o
Village Lawan, District Dausa, Presently Working As
Constable Driver Belt No. 5635, At Reserve Police Line
Jaipur City.
2. Bheemraj S/o Shri Bhomaram, Aged About 48 Years, R/o
Plot No.57, Vasudevpuri Colony, Satya Nagar, Jhotwara,
Jaipur Presently Working As Constable Driver Belt No.
5621, At Reserve Police Line Jaipur City.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, (Home), Ministry
Of Home Affairs, Government Of Rajasthan, Secretariat,
Jaipur.
2. Director General Of Police, Police Head Quarter,
[2024:RJ-JP:41197] (3 of 6) [CW-13328/2024]
Rajasthan, Phq Lalkothi Jaipur.
3. Commissioner Of Police, Police Commissioner, Jaipur.
4. The Financial Advisor, Police Head Quarter, Rajasthan,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14803/2024
1. Kanhaiya Lal Son Of Shri Sharvan Lal, Aged About 48
Years, R/o Behind Sahadat Hospital, Gadolai Colony, Tonk,
Presently Working As Constable Driver Belt No.526, At
P.s. Malpura District, Tonk
2. Jagram S/o Shyojiram, Aged About 47 Years, R/o
Ravindra Pal Vidhya Niketan, Village Post Chhan, District
Tonk Presently Working As Constable Driver Belt No.64,
In The Office Of Dy. Superintendent Of Police Deoli (Tonk)
3. Manoj Kumar S/o Dharampal, Aged About 48 Years, R/o
Village Ranoth, Mundawar, District Alwar Presently
Working As Constable Driver Belt No.197, P.s. Niwai,
District Tonk
4. Shankar Lal S/o Bhanwar Lal, Aged About 49 Years, R/o
Village Balapura, P.s. Nagar Fort, District Tonk Present
Working On The Post Of Constable Driver Belt No. 507, In
The Office Of Dy. Superintendent Of Police Uniyara
District Tonk
5. Shyojiram S/o Ramlal, Aged About 48 Years, R/o Village
Jankiballabhpura, P.s. Peeplu District Tonk At Present
Working On The Post Of Constable Driver Belt No. 527, In
Mobile Investigation Unit, Malpura District Tonk.
6. Rajulal S/o Shyoji Lal, Aged About 48 Years, R/o Village
Meerganj, Sherpur, Dakhiya District Tonk At Present
Working On The Post Of Constable Driver Belt No. 757, At
P.s. Uniyara District Tonk.
7. Sampat Sharma S/o Ramlal, Aged About 47 Years, R/o
Village Sindholiya, District Tonk At Present Working On
The Post Of Constable Driver Belt No. 899, At P.s. Malpura
District Tonk
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, (Home), Ministry
[2024:RJ-JP:41197] (4 of 6) [CW-13328/2024]
Of Home Affairs, Government Of Rajasthan, Secretariat,
Jaipur.
2. Director General Of Police, Police Head Quarter,
Rajasthan, Phq Lalkothi Jaipur
3. Superintendent Of Police, Tonk
4. The Financial Advisor, Police Head Quarter, Rajasthan,
Jaipur
----Respondents
S.B. Civil Writ Petition No. 14804/2024
1. Ram Prasad Son Of Shri Ramnarayan Jat, Aged About 48
Years, R/o Village Post Arniya Kedar, Tonk, Presently
Working As Constable Driver Belt No.403, At Police Line,
Tonk
2. Ranjeet Singh S/o Shivjilal, Aged About 48 Years, R/o 41,
Shastri Nagar, Tonk Presently Working As Constable
Driver Belt No.406, At Police Line Tonk
3. Madan Lal S/o Kishan Lal, Aged About 53 Years, R/o Plot
No. 52, Kuchalwada Road, Hanuman Nagar, Bhilwara
Presently Working As Constable Driver Belt No.222, In
Mobile Investigation Unit Deoli District Tonk
4. Ramswaroop S/o Mahesh Chand Sharma, Aged About 47
Years, R/o Ward No.1, Jamat Niwai, District Tonk At
Present Working On The Post Of Constable Driver Belt No.
665, P.s. Niwai Sadar, District Tonk
5. Madan Lal S/o Bachchhraj, Aged About 49 Years, R/o
Village Kheda, Post Dholi, Tehsil Malpura, District Tonk At
Present Working On The Post Of Constable Driver Belt No.
892, In The Office Additional Superintendent Of Police,
Malpura District Tonk.
6. Ratan Lal S/o Shri Baluram, Aged About 50 Years, R/o
Village Post Ronoli, Tehsil Peeplu, District Tonk, At Present
Working On The Post Of Constable Driver Belt No. 896, In
The Office Additional Superintendent Of Police, Malpura
District Tonk.
7. Mahaveer S/o Shivjiram, Aged About 46 Years, R/o
Village Bilavatiya Kheda, Hingoniya, Juniya, Sarwar
District Ajmer At Present Working On The Post Of
Constable Driver Belt No. 902, At P.s. Dooni District Tonk
[2024:RJ-JP:41197] (5 of 6) [CW-13328/2024]
8. Prakash Chand S/o Juharmal, Aged About 50 Years, R/o
Village Wajirabad, Post Parana, P.s. Baroni, District Tonk,
At Present Working On The Post Of Constable Driver Belt
No. 915, In Police Line Tonk
9. Devraj Singh S/o Ranveer Singh, Aged About 49 Years,
R/o Village Devkhedi, Tankawas District Ajmer At Present
Working On The Post Of Constable Driver Belt No. 893,
P.s. Aligarh, District Tonk
10. Durga Lal S/o Nandlal, Aged About 52 Years, R/o Village
Sirohi, Tehsil Deoli Panwad, District Tonk, At Present
Working On The Post Of Constable Driver Belt No. 905, At
P.s. Jhirana District Tonk
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, (Home), Ministry
Of Home Affairs, Government Of Rajasthan, Secretariat,
Jaipur.
2. Director General Of Police, Police Head Quarter,
Rajasthan, Phq Lalkothi Jaipur
3. Superintendent Of Police, Tonk
4. The Financial Advisor, Police Head Quarter, Rajasthan,
Jaipur
----Respondents
For Petitioner(s) : Mr. M.I. Abbasi
For Respondent(s) : Mr. Bhuwnesh Sharma, AAG with
Mr. Vishnu Dutt Sharma
Mr. Parth Sharma
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
26/09/2024
Learned counsels for the respective parties submit that the
controversy involved herein is no more res integra and stands
resolved by a coordinate Bench judgment of this Court dated
20.12.2023 passed in the case of Amar Singh versus State of
[2024:RJ-JP:41197] (6 of 6) [CW-13328/2024]
Rajasthan & Ors.: SB Civil Writ Petition No.3873/2019.
They, therefore, pray that these writ petitions may also be
disposed of in similar terms.
Ordered accordingly.
Pending application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/30-33
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