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Chothmal @ Dharmichand S/O Shri Jeevan vs State Of Rajasthan (2024:Rj-Jp:40740)
2024 Latest Caselaw 5955 Raj/2

Citation : 2024 Latest Caselaw 5955 Raj/2
Judgement Date : 24 September, 2024

Rajasthan High Court

Chothmal @ Dharmichand S/O Shri Jeevan vs State Of Rajasthan (2024:Rj-Jp:40740) on 24 September, 2024

Author: Praveer Bhatnagar

Bench: Praveer Bhatnagar

[2024:RJ-JP:40740]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

  S.B. Criminal Miscellaneous 2nd Bail Application No. 8778/2024

Chothmal @ Dharmichand S/o Shri Jeevan, Aged About 42
Years, R/o Village Suratikhera, Police Station Vijaynagar, Beawar,
(Rajasthan). (Presently Confined In District Jail Beawar).
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Pp
                                                                 ----Respondent
For Petitioner(s)         :     Mr. K.N. Sharma
                                Mr. Namesingh Gurjar
For Respondent(s)         :     Mr. Shree Ram Dhakar, PP



          HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

                          Judgment / Order

24/09/2024

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[2024:RJ-JP:40740] (2 of 2) [CRLMB-8778/2024]

fo}ku yksd vfHk;kstd }kjk tekur ;kfpdk dk fojks/k fd;k x;k gSA mudk ;g rdZ gS fd izkFkhZ@vfHk;qDr ds lpsr vkf/kiR; ls iqfyl }kjk okf.kfT;d ek=k esa vQhe MksM+k iksLr cjken fd;k x;k gSA izkFkhZ@vfHk;qDr tekur dk ykHk izkIr djus dk vf/kdkjh ugha gSA mldh tekur dk vkosnu vLohdkj fd;k tk,A cgl lquh xbZA i=koyh dk voyksdu fd;k x;kA i=koyh esa izkFkhZ@vfHk;qDr ls 14 dV~Vksa esa Hkjs vQhe MksM+k iksLr dk dqy otu 301 fdyksxzke o 300 xzke cjken djus dk vkjksi gSA bl izØe ij ;g rF; ugha ns[kk tk ldrk gS fd mDr cjkenxh lansgkLin gS] D;ksafd dksbZ Lora= ekSrfcj ugha fy;k x;k gS vkSj ek= iqfyldfeZ;ksas ds } kjk mDr cjkenxh dh xbZ gSA ;g rF; lk{; ds foospu dk fo"k; gS] ftls fopkj.k U;k;ky; l{ke Lrj ij ns[kus dks Lora= gSA izkFkhZ@vfHk;qDr ls okf.kfT;d ek=k esa vQhe MksM+k iksLr cjken gqvk gSA ;g vius vkiesa bl rF; dks nf'kZr djus ds fy, i;kZIr gS fd izkFkhZ@vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr ugha gksrk gSA

rnuqlkj izkFkhZ@vfHk;qDr dk f}rh; tekur vkosnu ,rn~ ls vLohdkj dj [kkfjt fd;k tkrk gSA

(PRAVEER BHATNAGAR),J

MOHIT KUMAR/ 38

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