Ramavatar Gupta S/O Hari Prasad Gupta vs Secretary, Rajasthan Public Service ...
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Rajasthan High Court

Ramavatar Gupta S/O Hari Prasad Gupta vs Secretary, Rajasthan Public Service ... on 24 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:40478]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 16413/2019

                                    Ramavatar Gupta S/o Hari Prasad Gupta, Resident Of Kacheri
                                    Road, Shiv Restaurant, Near Goyal Colour Lab, Gangapurcity,
                                    Sawaimadhopur (Rajasthan)
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Secretary, Rajasthan Public Service Commission, Jaipur
                                               Road, Ajmer 305026.
                                    2.         The State Of Rajasthan, Through Its Secretary Cum
                                               Commissioner, Department Of Rural Development And
                                               Panchayati Raj, Government Of Rajasthan, Secretariat,
                                               Jaipur.
                                    3.         Director, Elementary Education, Rajasthan, Bikaner.
                                    4.         Chief Executive Officer, Zila Parishad, Sawimadhopur.
                                    5.         District Education          Officer,       Elementary       Education,
                                               Sawaimadhopur.
                                    6.         Block Development Officer, Panchayat Samiti, Khandar,
                                               Sawaimadhopur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Tarun Jain For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition with liberty to avail the alternative remedy

available under The Rajasthan Civil Services (Service Matters

Appellate Tribunals) Act, 1976.

The civil writ petition is dismissed as withdrawn with liberty

as aforesaid. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J

Manish/27

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