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Mukesh Lodha S/O Shri Radheyshyam Lodha vs State Of Rajasthan (2024:Rj-Jp:40681)
2024 Latest Caselaw 5943 Raj/2

Citation : 2024 Latest Caselaw 5943 Raj/2
Judgement Date : 24 September, 2024

Rajasthan High Court

Mukesh Lodha S/O Shri Radheyshyam Lodha vs State Of Rajasthan (2024:Rj-Jp:40681) on 24 September, 2024

Author: Praveer Bhatnagar

Bench: Praveer Bhatnagar

[2024:RJ-JP:40681]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

       S.B. Criminal Miscellaneous Second Bail Application No.
                                 8015/2024

Lokesh Nayak S/o Shri Chiranjilal Nayak, Aged About 23 Years,
R/o Village Jola Police Station Chautha Ka Barwada, District
Sawai Madhopur. Presently Rakesh Meena Ka Makan Shishu
Niketan School Ke Pass, Krishana Vihar, Police Station Kunhari,
District Kota (Raj) (Presently Confined In Central Jail At Kota).
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Pp
                                                                 ----Respondent

Connected With S.B. Criminal Miscellaneous Second Bail Application No.

Mukesh Lodha S/o Shri Radheyshyam Lodha, Aged About 21 Years, R/o Girls School Ke Pas Kunhari, At Present No. 6, Laxman Vihar, P.s. Kunhari, Kota City. (At Present Confined In Central Jail, Kota, District Kota).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Narsi Prasad Sharma, Mr. Nitin Kumar Sharma For Respondent(s) : Mr. Shree Ram Dhakar, PP Mr. R.K. Paliwal

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

24/09/2024 izkFkhZx.k@vfHk;qDrx.k dh vksj ls viuh f}rh; tekur gsrq ;g tekur izkFkZuk i= n.M izfØ;k lafgrk dh /kkjk 439 ds varxZr iqfyl Fkkuk dqUgkM+h] ftyk dksVk "kgj esa ntZ izFke lwpuk izfrosnu la[;k&

[2024:RJ-JP:40681] (2 of 3) [CRLMB-8015/2024]

637@2023 vijk/k varxZr /kkjk 324] 323] 341] 307] 34 Hkkjrh; naM lafgrk o /kkjk 4@25 vk;q/k vf/kfu;e esa is"k fd;k x;k gSA fo}ku~ vf/koDrk izkFkhZ dk rdZ gS fd izkFkhZx.k@vfHk;qDrx.k dks izdj.k esa >wBk lac) fd;k x;k gSA izdj.k esa izkFkhZx.k@vfHk;qDrx.k dk izfroknhx.k ls jkthukek gks pqdk gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZx.k@vfHk;qDrx.k dk tekur dk vkosnu Lohdkj fd;k tk,A fo}ku~ yksd vfHk;ksd }kjk tekur vkosnu dk fojks/k fd;k x;kA mudk rdZ gS fd izkFkhZx.k@ vfHk;qDrx.k ds fo#) vkgr yDdh lqeu iq= Jh ctjaxyky ds pkdw ls dqy 16 ?kko /kkjnkj gfFk;kj ls dkfjr djus ds vkjksi gSa vkSj izkFkhZ vkgr dh pksV la[;k 1] 2] 3] 4] 5] 6] 15 xaHkhj izd`fr dh gksdj izk.k?kkrd ikbZ xbZ gSaA izdj.k esa fopkj.k vius vafre izØe ij gS vkSj ek= 3 lk{khx.k dh lk{; ys[kc) fd;k tkuk "ks'k gSA mudk ;g Hkh rdZ gS fd iwoZ esa eq[; lk{kh ihMCY;w 1 jkey[ku }kjk viuh lk{; esa Li'V :i ls izkFkhZx.k@vfHk;qDrx.k }kjk vkgr flDdh ds lkFk ekjihV djus ds rF; Li'V :i ls mfYyf[kr fd, gSa vkSj mDr lk{kh ds Hkh mDr ekjihV ls pksVsa dkfjr gqbZ gSaA U;k;ky; ds le{k ihMCY;w 2 jkey[ku }kjk Li'V :i ls vfHk;qDrx.k }kjk vkgr o Lo;a ds lkFk ekjihV djus ds dFku fd, gSaA vkgr yDdh dks dkfjr pksVsa izk.k?kkrd ikbZ xbZ gSaA vr% vijk/k dh xaHkhjrk dks n`f'Vxr j[krs gq, izkFkhZx.k@vfHk;qDrx.k tekur dk ykHk izkIr djus dk vf/kdkjh ugha gSA cgl lquh xbZ gSA i=koyh dk voyksdu fd;k x;kA izdj.k esa izkFkhZx.k@vfHk;qDrx.k ds fo#) /kkjnkj gfFk;kjksa ls vkgr yDdh dks dqy 16 pksVsa dkfjr djus dk vkjksi gS] ftlesa ls pksV la[;k 1] 2] 3] 4] 5] 6] 15 xaHkhj izd`fr dh gksuk lacaf/kr fpfdRldh; lk{kh }kjk vius c;kuksa esa nf"kZr fd;k x;k gSA ?kVuk ds p{kqn"khZ ihMCY;w 2 jkey[ku }kjk Hkh vius eq[; ijh{k.k ds izØe ij ?kVuk dh rkbZn dh xbZ gSA bl pj.k ij mDr lk{kh dh lk{; ij dksbZ fVIi.kh fd;k tkuk U;k;laxr ugha gSA izdj.k esa ek= rhu xokgksa ds gh c;ku ys[kc) gksuk "ks'k jguk fopkj.k U;k;ky; }kjk ikfjr vkns"k ls izdV gqvk gSA vr% izdj.k ds rF;ksa]

[2024:RJ-JP:40681] (3 of 3) [CRLMB-8015/2024]

ifjfLFkfr;ksa o vkgr dks dkfjr pksVksa dh izd`fr dks n`f'Vxr j[krs gq, eSa izkFkhZx.k@vfHk;qDrx.k yksds"k uk;d ,oa eqds"k yks<+k ds tekur vkosnu dks Lohdkj fd, tkus ;ksX; ugha le>rk gw¡A izkFkhZx.k@vfHk;qDrx.k yksds"k uk;d ,oa eqds"k yks<+k }kjk izLrqr f}rh; tekur ds vkosnuksa dks vLohdkj dj [kkfjt fd;k tkrk gSA

(PRAVEER BHATNAGAR),J

Mohit/Rameshwar / 19-20

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