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Savitri Girls College Ajmer vs Dr Smt Shashi Kala Gupta And Ors ...
2024 Latest Caselaw 5831 Raj/2

Citation : 2024 Latest Caselaw 5831 Raj/2
Judgement Date : 18 September, 2024

Rajasthan High Court

Savitri Girls College Ajmer vs Dr Smt Shashi Kala Gupta And Ors ... on 18 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:39424]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                   S.B. Civil Writ Petition No. 5445/2003

Savitri Girls College, Ajmer Through Administrator-Cum-SDM,
Ajmer.
                                                                          ----Petitioner
                                      Versus
1.       Dr. Smt. Shashi Kala Gupta W/o Anil Gupta, aged about
         38 years, R/o 674/1. Anand Nagar Marg No. 4, Kutti Ki
         Tall Wali Gali, Ajmer.
2.       The Secretary To The Government, Higher Education
         Department,       Government            Of     Rajasthan,         Secretariat,
         Jaipur.
3.       The Director, College Education, Rajasthan, Jaipur
4.       The Rajasthan Non-Government Educational Institutions
         Tribunal     Through      Presiding        Officer,       Mini    Secretariat,
         Jaipur.
                                                                    ----Respondents

Connected With S.B. Civil Writ Petition No. 5444/2003 Savitri Girls College, Ajmer Through Administrator-Cum-S.D.M., Ajmer

----Petitioner Versus

1. Dr. Smt. Anita Raisinghani W/o Girish Raisingahani, aged about 35 years, R/o B-Panchsheel Colony, Ahinsa Marg, Ajmer

2. The Secretary To The Government, Higher Education Department, Government Of Rajasthan,secretariat, Jaipur

3. The Director, College Education, Rajasthan,jaipur

4. The Rajasthan Non-Government Educational Institutions Tribunal Through Presiding Officer, Mini Secretariat, Jaipur

----Respondents S.B. Civil Writ Petition No. 5690/2003 Savitri Girls College, Ajmer Through Administrator-Cum-S.D.M., Ajmer

----Petitioner

[2024:RJ-JP:39424] (2 of 2) [CW-5445/2003]

Versus

1. Dr. Smt. Sudha Mittal W/o Sunil Mitta, aged about 35 years, R/o 448, BQ/22, Shiv Nagar, Bihari Ganj, Ajmer.

2. The Secretary To The Government, Higher Education Department, Government Of Rajasthan,secretariat, Jaipur

3. The Director, College Education, Rajasthan,jaipur

4. The Rajasthan Non-Government Educational Institutions Tribunal Through Presiding Officer,mini Secretariat, Jaipur

----Respondent

For Petitioner(s) : Mr. Reashm Bhargava For Respondent(s) : Mr. Aditya Singh, DGC Mr. Prahlad Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/09/2024

Learned counsel for the petitioners pleads no instructions.

In view thereof, these civil writ petitions are dismissed for

non-prosecution. Pending application(s), if any, also stands

disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/27-29

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