Natwar Singh vs State Education Departmentors ...
2024 Latest Caselaw 5748 Raj/2

Rajasthan High Court

Natwar Singh vs State Education Departmentors ... on 9 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:38154]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 13/2015

                                    Natwar Singh S/o Nahar Singh, aged about 25 years, R/o Village
                                    Nagla Baghaiya, Post Rarh, Tehsil Kumher, District Bharatpur.
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.      The State Of Rajasthan Through Its Principal Education
                                            Secretary, Government Secretariat, Jaipur, Rajasthan.
                                    2.      The Director, Primary Education, Bikaner.
                                    3.      The Secretary, Rajasthan Public Service Commission,
                                            Ajmer.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Ms. Namita Parihar, DGC Mr. Anuroop Singhi with Mr. Tarun Kumar Verma Mr. Bhavya Kala

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

09/09/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/345

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