Kripal Singh vs State P W D And Anr (2024:Rj-Jp:36779)
2024 Latest Caselaw 5636 Raj/2

Rajasthan High Court

Kripal Singh vs State P W D And Anr (2024:Rj-Jp:36779) on 2 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:36779]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4136/2012

                                    Kripal Singh S/o Gulab Singh, age-47 yrs, R/o Vardhman Nagar,
                                    Hindaun City, Rajasthan.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan Through Principal Secretary, Public
                                               Works Department, Secretariat, Jaipur Rajasthan
                                    2.         Chief Engineer Public Works Department Public Works
                                               Division, Jacob Road, Jaipur Rajasthan
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Daksh Pareek for Mr. Ashwini Jaiman For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition with liberty to get the same revived if the need

so arises.

The civil writ petition is dismissed as withdrawn with liberty

as aforesaid. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J

Manish/35

Powered by TCPDF (www.tcpdf.org)