Pr. Commissioner Of Income Tax.Ii, ... vs M/S Shree Ram Granites ...
2024 Latest Caselaw 9108 Raj

Rajasthan High Court - Jodhpur

Pr. Commissioner Of Income Tax.Ii, ... vs M/S Shree Ram Granites ... on 17 October, 2024

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                   [2024:RJ-JD:42400-DB]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                    D.B. Income Tax Appeal No. 97/2018

                                   Pr. Commissioner Of Income Tax-II, Jodhpur.
                                                                                                            ----Appellant
                                                                           Versus
                                   M/s Shree Ram Granites, Khasra No. 261/262, Near Oil Mills,
                                   Bishangarh Road, Jalore.
                                                                                                          ----Respondent


                                   For Appellant(s)             :     Mr. Sunil Bhandari
                                   For Respondent(s)            :     Mr. Akshat Verma



                                          HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE MUNNURI LAXMAN

Order

17/10/2024

1. Learned counsel for the parties fairly submit that present

issue is covered by the judgment passed by a Coordinate Bench of

this Court, led by D.B. Income Tax Appeal No.8/2021

(Commissioner of Income Tax-I Vs. Satish Kumar Agarwal),

decided on 27.09.2024.

2. In view of the joint submission, present appeal is dismissed

as non-maintainable in view of the Circular 9 of 2024.

3. The proposed substantial questions of law are kept open.

4. In case any interference by the Hon'ble Apex Court against

the aforementioned order is made, it shall be open for the

appellant to seeks revival by moving appropriate application.

(MUNNURI LAXMAN),J (DR.PUSHPENDRA SINGH BHATI),J

132-nirmala/-

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