Yashpal Singh Shekhawat S/O Shree Madan ... vs State Of Rajasthan (2024:Rj-Jp:45046)
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Rajasthan High Court

Yashpal Singh Shekhawat S/O Shree Madan ... vs State Of Rajasthan (2024:Rj-Jp:45046) on 25 October, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:45046]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               11899/2024

                                   Yashpal Singh Shekhawat S/o Shree Madan Singh
                                   Shekhawat, Aged About 32 Years, R/o 29-A, Balaji
                                   Vihar 33, Kalwar Road, Jaipur Rajasthan.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Vijendra Yadav, Adv. For : Mr. Devi Singh, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

25/10/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /10

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