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Tej Ram Meena vs Badiyakalan Gram Seva Sahakari ...
2024 Latest Caselaw 6286 Raj/2

Citation : 2024 Latest Caselaw 6286 Raj/2
Judgement Date : 25 October, 2024

Rajasthan High Court

Tej Ram Meena vs Badiyakalan Gram Seva Sahakari ... on 25 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:45225]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4205/2006

                                    Tej Ram Meena Son of Shri Gandaram Meena, resident of Village
                                    Kanjanpura, Tehsil Bandikui, District Dausa
                                                                                                      ----Petitioner
                                                                       Versus
                                    1. Badiyakalan Gram Seva Sahakari Samiti Ltd. Bandikui, District
                                    Dausa
                                    2. The Assistant Registrar, Cooperative Society, Dausa
                                    3. Jaipur Central Cooperative Bank Ltd. Jaipur through its
                                    Managing Director
                                    4. Dausa Central Cooperative Bank Ltd. through its Chairman
                                    5. Rajasthan State Cooperative Tribunal, Jaipur
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Padam Singh Gurjar, AGC Mr. Ram Kumar Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/10/2024

None for the petitioner. None had appeared on his behalf on

last date, i.e., 16.10.2024 as well.

In view thereof, this civil writ petition is dismissed for non-

prosecution. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J

Manish/112

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