Vinod Kumar S/O Shri Laxman Singh vs Nagar Nigam (2024:Rj-Jp:44244)
2024 Latest Caselaw 6209 Raj/2

Rajasthan High Court

Vinod Kumar S/O Shri Laxman Singh vs Nagar Nigam (2024:Rj-Jp:44244) on 22 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:44244]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 22317/2018

                                    1.         Vinod Kumar S/o Shri Laxman Singh, Aged About 42
                                               Years,
                                    2.         Smt. Arti W/o Shri Vinod Kumar, Aged About 34 Years,
                                    3.         Smt. Sunita W/o Sh. Santosh, Aged About 33 Years,
                                    4.         Manjeet S/o Shri Laxman Singh, Aged About 32 Years,
                                               All   R/o Paapdi        Mohalla, Gulal Kund,               Harijan Basti,
                                               Bharatpur, Rajasthan.
                                                                                                           ----Petitioners
                                                                            Versus
                                    1.         Nagar Nigam, Bharatpur Through Its Mayor.
                                    2.         The Commissioner, Nagar Nigam, Bharatpur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Hemraj Rodia for Mr. Dinesh Chand Gupta For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/10/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/16

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