Citation : 2024 Latest Caselaw 6187 Raj/2
Judgement Date : 21 October, 2024
[2024:RJ-JP:44213]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Writ Petition No. 1956/2024
1. Sunita Sahariya W/o Sunil Sahariya, D/o Babu Lal, Aged
About 26 Years, R/o Village Rajkheda, Garda Barari
Rajasthan Pin Code 325216 At Present Residence Eklera
Sagar, Thasil Kishanganj District Bara, Rajasthan Pin Code
325216.
2. Anil Bairwa S/o Babulal Bairwa, Aged About 24 Years, R/o
Village Eklera Sagar, Thasil Kishanganj District Bara,
Rajasthan Pin Code 325216.
----Petitioners
Versus
1. State Of Rajasthan, Through P.P.
2. The Director General Of Police, Jaipur, Rajasthan.
3. Superintendent Of Police, Bara, District Bara.
4. Station House Officer, Police Station Kishanganj, District
Bara, Rajasthan.
5. Station House Officer, Police Station Bhawargarh, District
Bara, Rajasthan.
6. Sunil Sahariya S/o Ramesh Sahariya, Aged About 30
Years, R/o Village Rajkheda, Garda Barari Rajasthan Pin
Code 325216
7. Aakash Sahariya S/o Ramesh Sahariya, Aged About 27
Years, R/o Village Rajkheda, Garda Barari Rajasthan Pin
Code 325216
8. Suraj Sahariya S/o Ramesh Sahariya, Aged About 25
Years, R/o Village Rajkheda, Garda Barari Rajasthan Pin
Code 325216
9. Babu Lal Sahariya S/o Matura Lal Sahariya, Aged About
57 Years, R/o Eklera Sagar, Thasil Kishanganj, District
Bara, Rajasthan Pin Code .325216
10. Rajendra S/o Babu Lal Sahariya, Aged About 25 Years,
R/o Eklera Sagar, Thasil Kishanganj, District Bara,
Rajasthan Pin Code .325216
11. Bhuriya S/o Babu Lal Sahariya, Aged About 23 Years, R/o
Eklera Sagar, Thasil Kishanganj, District Bara, Rajasthan
Pin Code .325216
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[2024:RJ-JP:44213] (2 of 2) [CRLW-1956/2024]
12. Suraj S/o Babulal Sahariya, Aged About 31 Years, R/o
Eklera Sagar, Thasil Kishanganj, District Bara, Rajasthan
Pin Code .325216
----Respondents
For Petitioner(s) : Mr. Pradeep Sharma For Respondent(s) : Mr. Manvendra Singh Shekhawat, PP Mr. Rishi Raj Singh Rathore, PP
HON'BLE MR. JUSTICE SAMEER JAIN
Order
21/10/2024
Learned counsel for the petitioners wants to withdraw the
present petition in light of the judgment passed in the case of
Suman Meena & Anr. Vs. State of Raj. & Ors.: SBCRLW No.
792/2024, wherein appropriate directions were given qua the
protection.
Accordingly, present petition is dismissed as withdrawn.
Pending applications, if any, stand disposed of.
(SAMEER JAIN),J
JKP/456
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