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Prabhu Ram vs State Of Raj Medical And Health Deptan ...
2024 Latest Caselaw 6174 Raj/2

Citation : 2024 Latest Caselaw 6174 Raj/2
Judgement Date : 19 October, 2024

Rajasthan High Court

Prabhu Ram vs State Of Raj Medical And Health Deptan ... on 19 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:43903]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12206/2011

                                    Prabhu Ram S/o Shri Mansa Ram, aged about 54 years, R/o
                                    Primary Health Centre, Kakoda, District-Jhunjhunu.
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.      State Of Rajasthan Through Secretary, Medical And
                                            Health Department, Government Secretariat, Rajasthan,
                                            Jaipur.
                                    2.      Director, Medical And Health (Public Health), Medical And
                                            Health Services, Swasthya Bhawan, Tilak Marg, Jaipur.
                                    3.      The Joint Director, Medical And Health, Medical And
                                            Health Services, Behind Mental Hospital, Jaipur.
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Mamta For Respondent(s) : Mr. Archit Bohra, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

19/10/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/135

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