Smt. Amisha Kumari W/O Ashok Kumar Yadav vs The State Of Rajasthan ...
2024 Latest Caselaw 6053 Raj/2

Rajasthan High Court

Smt. Amisha Kumari W/O Ashok Kumar Yadav vs The State Of Rajasthan ... on 8 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42367]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6865/2020

                                    1.      Smt. Amisha Kumari W/o Ashok Kumar Yadav, Aged
                                            About 29 Years, R/o Khandawa, Tehsil Buhana, District
                                            Jhunjhunu Presently Working On The Post Of Anm At Phc
                                            Meghpur Pathroli, District Jhunjhunu.
                                    2.      Smt. Sharmila Yadav W/o Omveer Singh Yadav, Aged
                                            About 33 Years, R/o Vpo Heerawa, District Jhunjhunu
                                            Presently Working On The Post Of Anm At Sub-Health
                                            Centre Pacheri Khurd Buhana, District Jhunjhunu.
                                                                                                        ----Petitioners
                                                                         Versus
                                    1.      The State Of Rajasthan, Through Additional Chief
                                            Secretary, Medical And Health Department, Secretariat,
                                            Jaipur.
                                    2.      The Director Of Directorate, Medical And Health Services,
                                            Swasthya Bhawan, Tilak Marg, Jaipur.
                                    3.      The Additional Director (Administration), Medical And
                                            Health Services, Rajasthan, Jaipur.
                                    4.      The Chief Medical And Health Officer, Jhunjhunu (Raj.)
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Tarun Choudhary For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC Mr. Yash Joshi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/10/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/109

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