Dr. Rashmi Gupta W/O Flight Lieutenant ... vs State Of Rajasthan (2024:Rj-Jp:42118)
2024 Latest Caselaw 6038 Raj/2

Rajasthan High Court

Dr. Rashmi Gupta W/O Flight Lieutenant ... vs State Of Rajasthan (2024:Rj-Jp:42118) on 7 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42118]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 445/2020

                                    Dr. Rashmi Gupta W/o Flight Lieutenant Dinesh Kumar Gupta
                                    (Retd.), Aged About 52 Years, Resident Of H.no. 129, Scheme
                                    No. 8, Gandhi Nagar, Alwar (Raj.).
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         State Of Rajasthan, Through The Additional Chief
                                               Secretary To The Government, Department Of Higher
                                               Education, Government Of Rajasthan, Secretariat, Jaipur
                                               (Raj.).
                                    2.         Commissioner, College Education And Special Secretary
                                               To The Government, Higher Education Department,
                                               Government Of Rajasthan, Siksha Sankul, Jaipur (Raj.)
                                    3.         Principal, Gauri Devi Government Girls College, Alwar
                                               (Raj.)
                                    4.         Ritu Gupta, Associate Professor (GPEM), Gauri Devi
                                               Government Girls College, Alwar (Raj.)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Mahendra Verma for Mr. Dinesh Yadav For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC Mr. Yash Joshi Mr. Aditya Singh, DGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/10/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/17

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