Manu Kumar S/O Shri Premsingh vs The State Of Rajasthan ...
2024 Latest Caselaw 2354 Raj/2

Rajasthan High Court

Manu Kumar S/O Shri Premsingh vs The State Of Rajasthan ... on 28 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:15067]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4051/2024

1.       Manu Kumar S/o Shri Premsingh, Aged About 26 Years,
         R/o    Chokpura,         Post     Bahadurpur,          Tehsil    Badi,   Distt.
         Dholpur (Raj.).
2.       Tapesh Kumar S/o Shri Premsingh, Aged About 25 Years,
         R/o    Chokpura,         Post     Bahadurpur,          Tehsil    Badi,   Distt.
         Dholpur (Raj.).
3.       Amit Kumar Shukla S/o Late Shri Deendayal Shukla, Aged
         About 40 Years, R/o Near Patwar Ghar, Master Colony,
         Tehsil Badi, Distt. Dholpur (Raj.).
4.       Mukesh Verma S/o Shri Sitaram Verma, Aged About 53
         Years, R/o Kotpada, Tehsil Badi, Distt. Dholpur (Raj.).
5.       Ramkumar Koli S/o Shri Babulal Koli, Aged About 29
         Years, R/o Luharpada, Koliyan Basti, Tehsil Badi, Distt.
         Dholpur (Raj.).
6.       Radha D/o Shri Nekram, Aged About 26 Years, R/o
         Kayasth Pada, Tehsil Badi, Dholpur, Distt. Dholpur (Raj.).
7.       Govind Singh Yadav S/o Shri Ashok Kumar Yadav, Aged
         About 39 Years, R/o Kila Badi, Tehsil Badi, Distt. Dholpur
         (Raj.).
8.       Shivshankar Pachori S/o Shri Kishan Babu Pachori, Aged
         About 41 Years, R/o Pachori Pada, Tehsil Badi, Distt.
         Dholpur (Raj.).
9.       Punit Kaprela S/o Shri Umesh Chand Sharma, Aged About
         24 Years, R/o Pataldevi Mandir Ke Pass, Kumhar Pada,
         Tehsil Badi, Distt. Dholpur (Raj.).
10.      Jitendra Jatav S/o Shri Mansingh, Aged About 38 Years,
         R/o Jatav Basti, Gumath Badi, Tehsil Badi, Distt. Dholpur
         (Raj.).
11.      Ramniwas Kumar S/o Shri Ishwari Prasad, Aged About 23
         Years, R/o Jatav Basti, Gumath Badi, Tehsil Badi, Distt.
         Dholpur (Raj.).
                                                                         ----Petitioners
                                         Versus
1.       The     State       Of     Rajasthan,          Through          Secretary   To
         Government, Local Self Department, Secretariat, Jaipur.
         (Raj.).

                         (Downloaded on 12/04/2024 at 09:16:02 PM)
                                    [2024:RJ-JP:15067]                   (2 of 2)                          [CW-4051/2024]


                                   2.       The Director Of Local Bodies, Local Self Department, 22
                                            Godam Puliya, Jaipur (Raj.).
                                   3.       The Commissioner, Nagar Parishad Dholpur, Distt. Dholpur
                                            (Raj.).
                                   4.       The Executive Officer, Nagar Parishad, Dholpur, Distt.
                                            Dholpur (Raj.).
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Sunil kumar Singodiya For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/03/2024

Counsel for the petitioners submits that the petitioners seek

permission to withdraw the present writ petition with liberty to file

fresh one.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty to the petitioners to file fresh one in case

need arises on the basis of fresh cause of action.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /115

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