Citation : 2024 Latest Caselaw 2321 Raj/2
Judgement Date : 28 March, 2024
[2024:RJ-JP:15162]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19850/2018
1. Naresh Kumar S/o Kumbha Ram, Aged About 35 Years,
R/o Vpo Kohina, Tehsil Taranagar Distt. Churu.
2. Rohitash Chahar S/0 Mala Ram Chahar, R/o Ward 11,
Pandasi, Jhunjhunu, Kakreu Kalan, Distt. Jhunjhunu.
3. Nikita Lamoria D/o Mahendra Singh, R/o Nari Jodha Ka
Bass, Jhunjhunu.
4. Pradeep Kumar Kumawat S/o Norang Lal Kumawat,
Adarsh Colony, Ward No. 18 Shri Madhopur, Sikar.
5. Sohan Lal S/o Bhanwar Lal, R/o 246, Sekasariyon Ke Kue
Ke Pass, Ward No. 28, Gogaji Chowk, Augunna Mohalla,
Churu.
6. Tanuja Sharma D/o Pawan Kumar, R/o Village Dilawarpur,
Tehsil Chidawa, District Jhunjhunu.
----Petitioners
Versus
1. State Of Rajasthan, Medical And Health Department
Secretariat Jaipur Through Its Secretory.
2. Rajasthan Employees Selection Board Jaipur, Rajya Krishi
Prabandh Sansthan Parishar Durgapura Jaipur, 302018
Through Its President.
3. Director, Medical And Health Services, Rajasthan Tilak
Marg, Swasthya Bhawan Jaipur.
4. Additional Directors (Adm) Medical And Health Services,
Rajasthan, Tilak Marg, Health Bhawan, Jaipur.
5. Chief Medical And Health Officer, Ratangarh, Distt. Churu.
6. Chief Medical And Health Officer, Rajasmand Distt. Churu.
7. Chief Medical And Health Officer, Distt. Jhunjhunu.
8. Chief Medical And Health Officer, Distt. Churu.
----Respondents
Connected With S.B. Civil Writ Petition No. 14864/2018
1. Tanuja Nagar D/o Babulal Nagar, Aged About 25 Years, R/o V/p Liwali Tehsil Banswara Distt. Sawai Madhopur.
2. Seema Meena D/o Brijmohan Meena, Village Biharipura,
[2024:RJ-JP:15162] (2 of 3) [CW-19850/2018]
Shri Sukhchainpur, Distt. Dausa.
3. Ruchi Rajawat D/o Ratan Singh, R/o Sonar, Sindoli, Lalsot Dausa.
4. Gulab Devi Jat D/o Ghisa Ram Jat, R/o Village Govindpura Basri Tehsil Shahpura Distt. Jaipur.
5. Maya Kumari Roat D/o Valaji Roat, R/o P.o. Rastapal, Tehsil Simalwada, Distt. Doongarpur.
6. Jagrati Pandor D/o Rupaji Pandor, R/o Village Bhagorpada B, Post Patiya, Vaya Chhani Tehsil Kherwada, Distt. Udaipur.
7. Usha Salvi D/o Govind Ram, R/o Shivaji Ka Mohalla, Ward No. 13, Salumber, Distt. Udaipur.
8. Dilip Kumar Garg, S/o Purushottam Lal Garg, R/o V/p Karakala Tehsil Salumber, Distt. Udaipur
9. Lalita Kumari Meena D/o Amara Ji Meena, R/o Village Nevatapai, Post Jawar Mines, P.s. Sarada, Distt. Udaipur.
10. Rajesh Kumari D/o Sumer Singh W/o Ramesh Kumar, R/o Bhavthari, Tehsil Surajgarh, Bhaothari, Jhunjhunu
----Petitioners Versus
1. State Of Rajasthan Medical And Health Department, Secretariat, Jaipur Through Its Secretory.
2. Director, Medical And Health Services, Rajasthan, Tilak Marg, Swasthya Bhawan, Jaipur.
3. Additional Directors (Adm) Medical And Health Services, Rajasthan, Tilak Marg, Health Bhawan, Jaipur.
4. Chief Medical And Health Officer, Distt.baran.
5. Chief Medical And Health Officer, Distt. Bundi.
6. Chief Medical And Health Officer, Distt. Churu.
7. Chief Medical And Health Officer, Distt. Dungarpur.
8. Chief Medical And Health Officer, Distt. Jaipur-1.
9. Chief Medical And Health Officer, Distt. Jaipur-2.
10. Chief Medical And Health Officer, Distt. Jhalawar.
11. Chief Medical And Health Officer, Distt. Jhunjhunu.
12. Chief Medical And Health Officer, Distt. Sawai Madhopur.
13. Chief Medical And Health Officer, Distt. Rajsamand.
14. Chief Medical And Health Officer, Distt. Sawaimadhopur.
15. Chief Medical And Health Officer, Distt. Udaipur.
16. Chief Medical And Health Officer, Distt. Pratapgarh.
[2024:RJ-JP:15162] (3 of 3) [CW-19850/2018]
17. Chief Medical And Health Officer, Distt. Banswara.
18. Chief Medical And Health Officer, Distt. Sikar.
19. Chief Medical And Health Officer, Distt. Tonk.
20. Chief Medical And Health Officer, Distt. Bhilwara.
21. Chief Medical And Health Officer, Distt. Dholpur.
22. Chief Medical And Health Officer, Distt. Karauli.
23. Chief Medical And Health Officer, Distt.nagaur.
24. Block Chief Medical Officer, Lalsot Distt. Dausa.
25. Block Chief Medical Officer, Distt. Bamanwas.
----Respondents
For Petitioner(s) : Mr. Santosh Sharma for
Mr. Ram Rakh Sharma
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
28/03/2024
Counsel for the petitioners submits that the present writ
petitions have become infructuous.
In view of the statements made by counsel for the
petitioners, the present writ petitions are dismissed as having
become infructuous.
Since the main petitions have been dismissed, all other
pending application/s, if any, also stands dismissed.
Registry is directed to place a copy of this order in connected
file.
(GANESH RAM MEENA),J
DIVYA SAINI /438-439
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!