Hasam @ Hasim S/O Sheru @ Sher Mohammad vs State Of Rajasthan (2024:Rj-Jp:14486)
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Rajasthan High Court

Hasam @ Hasim S/O Sheru @ Sher Mohammad vs State Of Rajasthan (2024:Rj-Jp:14486) on 22 March, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:14486]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No.
                                                                 3448/2024

                                   Hasam @ Hasim S/o Sheru @ Sher Mohammad,
                                   Aged About 25 Years, R/o Hajari, Vas Vilag, Police
                                   Station Kaman, District Deeg. (At Present Accused
                                   Petitioner Confined In Sub Jail Deeg).
                                                                                              ----Petitioner
                                                                     Versus
                                   1.      State Of Rajasthan, Through Pp
                                   2.      Shri     Ramveer          Singh       S/o     Randheer,      R/o
                                           Bhudaka, Police Station Kaman.
                                                                                        ----Respondents

For Petitioner(s) : Mr. Ankit Khandelwal, Adv.

                                   For                        : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)                P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

22/03/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application at

this stage.

In view of above, the criminal misc. bail

application is dismissed as withdrawn at this stage.

(UMA SHANKER VYAS),J

DANISH USMANI /06

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