Buddhi Prakash Sharma Son Of Shri ... vs Mehar Chand Jat Son Of Shri Bodu Ram ...
2024 Latest Caselaw 2139 Raj/2

Rajasthan High Court

Buddhi Prakash Sharma Son Of Shri ... vs Mehar Chand Jat Son Of Shri Bodu Ram ... on 20 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:14096]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8797/2020

                                    Buddhi Prakash Sharma Son Of Shri Shriram Sharma, Aged
                                    About 54 Years, Resident Of 126, Jai Chamunda Colony, Bandhu
                                    Nagar, Sikar Road, Near Alka Talkies, Murlipura, Jaipur.
                                                                                         ----Petitioner-Defendant
                                                                       Versus
                                    Mehar Chand Jat Son Of Shri Bodu Ram, aged about 56 years,
                                    Resident Of C-1146, Shankar Colony, Aapno Gaon Hotel Road,
                                    Manchda, Jaipur.
                                                                                          ----Respondent-Plaintiff

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/03/2024

This writ petition under Article 227 of the Constitution of

India has been filed against the order dated 11.02.2020 passed by

the learned Additional District Judge No.2, Jaipur District, Jaipur

whereby, an application filed by the petitioner/defendant under

Order 14 Rule 2 CPC has been dismissed.

None for the petitioner even in the second round.

In view thereof, this civil writ petition is dismissed for non-

prosecution. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J

Manish/94

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