Citation : 2024 Latest Caselaw 2064 Raj/2
Judgement Date : 19 March, 2024
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HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14401/2021
Nisha Panwar D/o Krishan Kant Panwar, Aged About 26 Years,
R/o In Front Of Aashapura Hotel, Nathdwara, District
Rajsamand, Rajasthan.
----Petitioner
Versus
Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura, Jaipur,
Rajasthan.
----Respondent
Connected With S.B. Civil Writ Petition No. 14534/2021
1. Somendra Bagra S/o Sharwan Lal Bagra, Aged About 25 Years, R/o Vpo Bhambhari, Kalwar Road, Jaipur, Rajasthan.
2. Narendra Lauhar S/o Shanti Lal Lauhar, Aged About 26 Years, R/o 259, Bheruji Colony, Near Railway Track, Kehmpura, Udaipur, Rajasthan.
3. Lalit Yadav S/o Ashok Yadav, Aged About 23 Years, R/o Village Nasarpur, Tehsil Behror, District Alwar, Rajasthan.
4. Deepak Kumar S/o Padam Singh, Aged About 29 Years, R/o Near Bsnl Tower, Ward No. 4, Anand Nagar, Bharatpur, Rajasthan.
5. Naval Kishor Sharma S/o Girraj Prasad Sharma, Aged About 22 Years, R/o Vyas Mohalla, Vpo Manpur, Tehsil Sikrai, District Dausa, Rajasthan.
6. Paramveer Singh Tanwar S/o Mool Chand Tanwar, Aged About 27 Years, R/o Panwar Provision Store, Amebedkar Colony, Barmer, Rajasthan.
----Petitioners Versus Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondent S.B. Civil Writ Petition No. 14876/2021
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1. Mahendra Rohlan S/o Bihari Lal Rohlan, Aged About 23 Years, R/o Vpo Dabra, Tehsil Didwana, District Nagaur, Rajasthan.
2. Surya Prakash Saharan S/o Mangilal, Aged About 22 Years, R/o Ward No. 10, Thalarka, Barani, Hanumangarh, Rajasthan.
3. Abdul Qayyum S/o Khan Mohammed, Aged About 26 Years, R/o Ward No. 50, Front Of Sabalpura Power House, Behind Panwar Petrol Pump, Sikar, Rajasthan.
4. Avish Yadav S/o Nandu Yadav, Aged About 21 Years, R/o J-
54, Tagore Nagar, Narayan Niwas, Yadavo Ki Dhani, Marudhar Nagar, Park Ke Pass, Heerapura, Jaipur, Rajasthan.
----Petitioners Versus Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondent S.B. Civil Writ Petition No. 4/2022 Rohit Kumar Jagarwal S/o Kedar Lal Meena, Aged About 25 Years, R/o 5/h/138, Indira Gandhi Nagar, Jagatpura, Jaipur, Rajasthan.
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 138/2022
1. Rajesh S/o Shiv Singh, Aged About 28 Years, R/o Village Husainpur, Post Matsura, Tehsil Bari, District Dholpur, Rajasthan.
2. Sahdev Rajput S/o Pawan Rajput, Aged About 25 Years,
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R/o Sarvodaya Colony, Ring Road, Bijnore, Uttar Pradesh.
3. Prem Sukh S/o Shiv Narayan, Aged About 24 Years, R/o Vpo Bhakrod, Tehsil And District Nagaur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 380/2022 Chandra Shekhar S/o Sujan Singh, Aged About 28 Years, R/o 19, Deendayal Nagar, Bharatpur, Rajasthan.
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 679/2022
1. Nirmal Kumar Agrawal S/o Suresh Chand Agrawal, Aged About 25 Years, R/o Ward No. 2, Chak Biloli, Malarana Rs, Tehsil Malarana Dungar, District Sawaimadhopur, Rajasthan.
2. Deepak Kumar S/o Subhash Chand, Aged About 25 Years, R/o Vpo Ghardana Khurd, Tehsil Buhana, District Jhunjhunu, Rajasthan.
3. Gauri Shankar Rathore S/o Ramswaroop Rathore, Aged About 28 Years, R/o 1185, Subhash Nagar-Ii, Kota, Rajasthan.
4. Rajshree Yadav D/o Virendra Singh Yadav, Aged About 28 Years, R/o Sector-23, House No. 230/12, Pratap Nagar,
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Sanganer, Jaipur, Rajasthan.
5. Manish Kumar Meena S/o Harman Meena, Aged About 27 Years, R/o A-414, Rajiv Gandhi Nagar, Jagatpura, Jaipur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1706/2022 Dilip Sagarvansi S/o Naval Kishore, Aged About 25 Years, R/o Mahakali Nagar, Near Honda Showroom, Sirohi, Rajasthan.
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 3027/2022
1. Ravi Kumar Parashar S/o Pawan Kumar Parashar, Aged About 26 Years, R/o Sundar Gali, Kot Para, Bari, District Dholpur, Rajasthan.
2. Ashok Manju S/o Bhera Ram, Aged About 26 Years, R/o Village Mokhatra, Raniwra, District Jalore, Rajasthan.
3. Ganpat Lal S/o Ida Ram, Aged About 27 Years, R/o Village Koliwara, Sumerpur, District Pali, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura,
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Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15148/2022 Lekhraj Kumawat S/o Motilal Kumawat, Aged About 25 Years, R/o Village Giladi, Post Kalwan,tehsil Sikrai, District, Dausa, Rajasthan.
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1538/2023
1. Sahil Kumar Mavaliya S/o Kalyan Sahay Mavaliya, Aged About 23 Years, R/o Village Chak Jaitpura, Post Khannipura, Tehsil Amer, District Jaipur, Rajasthan.
2. Ashish Mavaliya S/o Kalyan Mavaliya, Aged About 24 Years, R/o Village Chak Jaitpura, Post Khannipura, Tehsil Amer, District Jaipur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 2066/2023
1. Rajendra Kumawat S/o Ramchandra Kumawat, Aged About 37 Years, R/o Bhato Ka Bass, Khariya Road, Kuchamancity,
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District Nagaur, Rajasthan.
2. Shiv Narayan Jat S/o Hemraj Jat, Aged About 29 Years, R/o Unthel Nikumbh, Badi Sadri, District Chittorgarh, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 2258/2023 Navdeep Choudhary S/o Mahavir Prasad Choudhary, Aged About 28 Years, R/o A2/21, Reserve Police Line, Sikar, Rajasthan.
----Petitioner Versus Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondent S.B. Civil Writ Petition No. 2874/2023 Ramphool Chaudhary S/o Babu Lal Chaudhary, Aged About 26 Years, R/o Birda Ki Dhani. Lalya Ka Bas, Mahapura, Jaipur, District Jaiaur, Rajasthan.
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 13861/2023
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Mukesh Piploda S/o Shyoram Piploda, Aged About 35 Years, R/o Piploda Ki Dhani, Vpo Durjaniyawas, Vaya Kalwar, District Jaipur, Rajasthan.
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
2. Rajasthan Staff Selection Board, Through Its Chairman, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. R.N. Mathur, Sr. Adv. assisted by Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) : Mr. Nalin G. Narain with Mr. Arpit Jain Mr. Narendra Singh Chaudhary with Mr. Nikhil Pal Singh
HON'BLE MR. JUSTICE SAMEER JAIN
Order
19/03/2024
1. With the consent of both the sides, the present batch of
petitions are taken up for final disposal, jointly.
2. At the outset, learned counsel for the respondents, has
raised a preliminary objection regarding the maintainability of the
instant petition and submitted that the impugned selection
process pertains to the Year 2021 and as on date, the same has
attained finality and no vacancies subsist.
3. Learned Senior Counsel, Mr. R.N. Mathur, appearing for
the petitioners, has submitted that the petitioners have a strong
and founded belief that the questions attempted by the petitioners
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were justified and correct as per the answer key so issued.
However, on account of the subsequent objections raised by the
other candidates, the same set of questions were deleted and
consequential effects were given to all the candidates. In this
regard, learned counsel relied upon the judgment of this Court as
passed in S.B. Civil Writ Petition No. 10622/2014 titled as
Ramdhan Kumawat vs. State of Rajasthan and submitted that
if given an opportunity to file a representation before the
respondents, the same be considered by the latter within a
specified time frame, in due compliance with the settled position
of law.
4. Considering the facts of the case and the limit prayer so
advanced, as noted above, this Court deems it appropriate to
direct the petitioners to file a representation before the
respondent-Rajasthan Staff Selection Board, encapsulating their
grievance, within a period of 10 days, which shall be decided by
the said respondent within an upper time frame of four weeks by
way of a speaking order, after having effectuated compliance with
the principles of natural justice and also, the law applicable.
5. In light of the above, present petitions are disposed of.
Pending applications, if any, also stand disposed of.
(SAMEER JAIN),J
JKP/s-490-504
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