Citation : 2024 Latest Caselaw 1895 Raj/2
Judgement Date : 18 March, 2024
[2024:RJ-JP:13155]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 397/2022
Sanjeev Bhardwaj S/o Shri Tilakraj Bhardwaj, Aged
About 48 Years, Resident Of Satsang Bhawan Road,
Baran, Police Station Kotwali Baran.
----Appellant
Versus
1. Brij Mohan S/o Kalu Lal, Aged About 55 Years,
Residents Of Village Chardana, Tehsil Atru,
Police Station Atru, District Baran, Rajasthan.
2. Kailash Bai W/o Brij Mohan, Aged About 45
Years, Resident Of Village Chardana, Tehsil
Atru, Police Station Atru, District Baran,
Rajasthan.
----Respondents
For Appellant(s) : Mr. Hardik Mishra, Adv., for Mr. Akhilesh Kumar Pareek, Adv.
For :
Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 18/03/2024
Learned counsel for the appellant prays for
withdrawal of this civil misc. appeal.
In view of above, the civil misc. appeal is
dismissed as withdrawn.
Stay application also stands disposed of
accordingly.
(UMA SHANKER VYAS),J DANISH USMANI /207
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