Citation : 2024 Latest Caselaw 1835 Raj/2
Judgement Date : 15 March, 2024
[2024:RJ-JP:13103]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14205/2017
1. Babulal Meena S/o Nagjiram, R/o Nannana, Panchayat
Samiti Bhadesar, District Chittorgarh, Rajasthan.
2. Smt. Meena Shaktawat D/o Manohar Singh, R/o
Bhagwanpura, Nimbaheda, District Chittorgarh,
Rajasthan.
3. Gautam Lal Mogya S/o Bhanwar Lal, R/o Badi Sadadi,
District Chittorgarh, Rajasthan.
4. Radhey Shyam Meghwal S/o Dhulaji Meghwal, R/o Badi
Sadadi, District Chittorgarh, Rajasthan.
5. Heera Lal Prajapat S/o Mohan Lal, R/o Badi Sadadi,
District Chittorgarh, Rajasthan.
6. Gopal Singh Rajput S/o Ram Singh Rajput, R/o Badi
Sadadi, District Chittorgarh, Rajasthan.
7. Roshan Kumari Vyas D/o Pyar Chand Vyas, R/o Newariya
Rashmi, District Chittorgarh, Rajasthan.
8. Prakash Chandra Meghwal S/o Bagdiram Meghwal, R/o
Munjhwa, Badi Sadadi, District Chittorgarh, Rajasthan.
9. Shankar Lal Ahir S/o Pyar Chand, R/o Sankhali, Rashmi,
District Chittorgarh, Rajasthan.
10. Bhagwan Lal Jat S/o Shankar Lal Jat, R/o Rashmi, District
Chittorgarh, Rajasthan.
11. Vandana Pareek D/o Tejraj Pareek, R/o Rashmi, District
Chittorgarh, Rajasthan.
12. Krishana Sharma W/o Satyanarayan, R/o Rashmi, District
Chittorgarh, Rajasthan.
13. Kanhaiya Lal Dhakad S/o Chaturbhuj, R/o Kundal,
Bhesrogarh, District Chittorgarh, Rajasthan.
14. Kailash Chandra Lohar S/o Jagganath, R/o Kundal,
Bhesrogarh, District Chittorgarh, Rajasthan.
15. Dinesh Chandra Dhakad S/o Nana Lal Dhakad, R/o
Munswa, Badi Sadadi, District Chittorgarh, Rajasthan.
16. Sarla Sharma W/o Anil Kumar Sharma, R/o Vpo
Khandela, District Sikar, Rajasthan.
17. Ramavtar Sharma S/o Ramsharan Sharma, R/o Village
Jagmalpura, Post Chamudia, Tehsil Jamwaramgarh, Via
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[2024:RJ-JP:13103] (2 of 3) [CW-14205/2017]
Bassi, District Jaipur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Secretary, Panchayati
Raj Department, Government Secretariat, Rajasthan,
Jaipur.
2. The Principal Education Secretary, Government
Secretariat, Rajasthan, Jaipur.
3. The Director Primary Education, Bikaner.
4. The Director Secondary, Education, Bikaner.
5. The District Collector, Chittorgarh.
6. The Chief Executive Officer, Zila Parishad, Chittorgarh.
7. The District Eduation Officer Primary, Chittorgarh.
8. The District Collector, Sikar.
9. The Chief Executive Officer, Zila Parishad, Sikar.
10. The District Education Officer Primary Sikar.
11. The District Collector, Jaipur.
12. The Chief Executive Officer, Zila Parishad, Jaipur.
13. The District Education Officer Primary Jaipur.
14. The Paden Panchayat Elementary Education Officer, Gram
Panchayat, Nannana, Panchayat Samiti Bhadesa
15. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Bhagwanpura, Panchayat Samiti Nimb
16. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Khermaliya, Panchayat Samiti Badi
17. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Vinayaka, Panchayat Samiti Badi Sa
18. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Borandi, Panchayat Samiti Badi Sad
19. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Newariya, Panchayat Samiti Rashmi,
20. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Munjhwa, Panchayat Samiti Badi Sad, S
21. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Sankhali, Panchayat Samiti Rashmi,
22. The Paden Panchayat Elementary Education Officer, Gram
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[2024:RJ-JP:13103] (3 of 3) [CW-14205/2017]
Panchayat Rewada, Panchayat Samiti Rashmi, D
23. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Uncha, Panchayat Samiti Rashmi, Di
24. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Renkhera Kundal, Panchayat Samiti
25. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Dayra, Panchayat Samiti Khandela,
26. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Buj, Panchayat Samiti Jamwaramgarh
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
15/03/2024
Counsel for the petitioners submits that the petitioners seeks
permission to withdraw the present writ petition.
In view of the prayer made by counsel for the petitioners,
the present writ petition is dismissed as withdrawn.
Since the main petition has been dismissed as withdrawn,
all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
DIVYA SAINI /43
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