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Suresh Kumar S/O Shri Bhana Ram vs Devendra Kumar Tanwar S/O Shri Gangaram ...
2024 Latest Caselaw 1755 Raj/2

Citation : 2024 Latest Caselaw 1755 Raj/2
Judgement Date : 13 March, 2024

Rajasthan High Court

Suresh Kumar S/O Shri Bhana Ram vs Devendra Kumar Tanwar S/O Shri Gangaram ... on 13 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:12620]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 15703/2023

                                    Suresh Kumar S/o Shri Bhana Ram, Aged About 57 Years,
                                    Resident Of - Nehru Nagar, Jatiya Colony, Beawar, Tehsil Beawar,
                                    District Ajmer.
                                                                                               ----Petitioner/Plaintiff
                                                                         Versus
                                    1.         Devendra Kumar Tanwar S/o Shri Gangaram Tanwar, Aged
                                               About 49 Years, Resident Of - Tanwar Colony, Masuda
                                               Road, Purani Chungi, Chowki Beawar, District Ajmer.
                                    2.         Lalit Kumar Bhaat S/o Shri Kachrulal Bhaat, Aged About
                                               38 Years, Resident Of - Village Delwada, Beawar, District
                                               Ajmer.
                                                                                     ----Respondents/Defendants

For Petitioner(s) : Mr. Ankit Agrawal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/03/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition at this stage.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/67

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