Prem Vyas Son Of Shri Ghanshyam Vyas vs Smt. Rati Sharma (Biwal) Wife Of Shri ...
2024 Latest Caselaw 1744 Raj/2

Rajasthan High Court

Prem Vyas Son Of Shri Ghanshyam Vyas vs Smt. Rati Sharma (Biwal) Wife Of Shri ... on 12 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:12429]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2358/2020

                                    Prem Vyas Son Of Shri Ghanshyam Vyas, Aged About 48 Years,
                                    Resident Of 304, Hanumant Tower, Central Spine, Vidhyadhar
                                    Nagar, Jaipur, Rajasthan
                                                                                             ----Plaintiff/Petitioner
                                                                       Versus
                                    Smt. Rati Sharma (Biwal) Wife Of Shri Dinesh Kumar Ji Biwal,
                                    Temporary Address - Flat No. 412, Haumant Tower, Vidhyadhar
                                    Nagar, Jaipur (Raj.) - Permanent Address Flat No.201, Royal
                                    Enclave 8, Village, Gauhati, Assam.
                                                                                      ----Defendant/Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/03/2024

None for the petitioner even in the second round. None had

appeared on his behalf on last date as well, i.e., 16.01.2024.

In view thereof, this civil writ petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/31

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