Vikram Singh S/O Kamal Singh vs State Of Rajasthan Through Secretary ...
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Rajasthan High Court

Vikram Singh S/O Kamal Singh vs State Of Rajasthan Through Secretary ... on 12 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:12424]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13507/2018

1.       Vikram Singh S/o Kamal Singh, Aged About 26 Years,
         Resident Of Mukundpura Sinsini Bharatpur District
         Bharatpur (Rajasthan)
2.       Mahendra Kumar Saini S/o Parbhati Lal Saini, Resident Of
         343 Samod Road Nemadi Moriji Jaipur District Jaipur
         (Rajasthan)
3.       Gigaram Saini S/o Suraj Mal Saini, Resident Of Ward No
         17 Banyawali Dhani Itawa Bhopiji Jaipur District Jaipur
         (Rajasthan)
4.       Jaishiv Garg S/o Pamporam, Resident Of Bayana District
         Bharatpur (Rajasthan)
5.       Surendra Singh S/o Prakash, Resident Dahra Tehsil
         Nadbai District Bharatpur (Rajasthan)
                                                                    ----Petitioners
                                    Versus
1.       State Of Rajasthan Through Secretary, Department Of
         Medical And Health Services, Jaipur, Rajasthan
2.       Director, Department Of Medical And Health Services,
         Jaipur, Rajasthan
3.       Additional Director (Administrative), Department                       Of
         Medical And Health Services, Jaipur, Rajasthan
4.       Joint Director, Department Of                   Medical     And    Health
         Services, Zone Jaipur, Rajasthan
5.       Joint Director, Department Of Medical                       And    Health
         Services, Zone Bharatpur, Rajasthan
6.       The Chief Medical And Health Officer Jaipur 1St, District
         Jaipur, Rajasthan
7.       The Chief Medical And               Health       Officer   1St,   District
         Bharatpur, Rajasthan
                                                                 ----Respondents

For Petitioner(s) : Ms. Karishma Rathore for Mr. Arun Singh Shekhawat For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/03/2024

[2024:RJ-JP:12424] (2 of 2) [CW-13507/2018]

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /167

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