Citation : 2024 Latest Caselaw 1740 Raj/2
Judgement Date : 12 March, 2024
[2024:RJ-JP:12391]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13581/2008
Dr Jagdish Prasad S/o Shri Kanaram age 40 years, R/o Kumkum
Lab Hospital Road, Kuchaman City, Dist. Nagaur.
----Petitioner
Versus
1. The State of Rajasthan through its Secretary Medical &
Health Services, Secretrate, Jaipur. Raj.
2. The State of Rajasthan Through its Director Medical and
Health Services, Medical & Health Directorate Jaipur.
3. The Secretary Department of Personnel, Secretreat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Pradeep Bocholiya for Mr. Naveen Dhuwan For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
12/03/2024
Counsel appearing for the petitioner submits that the present
writ petition has become infructuous.
In view of the statements made by counsel appearing for the
petitioner, the present writ petition is dismissed as having become
infructuous.
Since the main petition has been dismissed, all pending
application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /160
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