Manish S/O Nemichand vs Radheshyam Saini S/O Shubhkaran ...
2024 Latest Caselaw 1734 Raj/2

Rajasthan High Court

Manish S/O Nemichand vs Radheshyam Saini S/O Shubhkaran ... on 12 March, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:12414]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Civil Miscellaneous Appeal No. 1232/2024
                                   Manish S/o Nemichand, Aged About 29 Years, R/o
                                   Poora Ki Dhani, Tehsil Dhod, District Sikar
                                                                                            ----Appellant
                                                                   Versus
                                   1.     Radheshyam            Saini     S/o      Shubhkaran,       R/o
                                          Purohit Ji Ki Dhani At Present Balrampura, Tan
                                          Palwas, Tehsil Dhod, District Sikar (Driver
                                          Verna Car No. Rj-23-Cb-1234)
                                   2.     Puranmal S/o Sadhuram Gadhwal, R/o Ranoli,
                                          Tehsil        Dantaramgarh,                 District     Sikar
                                          (Registered Owner Verna Car No. Rj-23-Cb-
                                          1234)
                                   3.     Shriram General Insurance Company Ltd.,
                                          Branch Office At Near Bus Depot, Sikar
                                          Having Its Regional Office At E-8, Epip,
                                          Sitapura Industrial Area, Police Station Pratap
                                          Nagar, Jaipur Through Its Regional Manager
                                          (Insurance Company Verna Car No. Rj-23-Cb-
                                          1234)                                      ----Respondents

For Appellant(s) : Mr. Vinay Mathur, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 12/03/2024

Learned counsel for the appellant prays for

withdrawal of this civil misc. appeal.

In view of above, the civil misc. appeal is

dismissed as withdrawn.

(UMA SHANKER VYAS),J DANISH USMANI /106

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