Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Hariom Sharma vs State Of Rajasthan Through Its ...
2024 Latest Caselaw 1716 Raj/2

Citation : 2024 Latest Caselaw 1716 Raj/2
Judgement Date : 12 March, 2024

Rajasthan High Court

Hariom Sharma vs State Of Rajasthan Through Its ... on 12 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:12430]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13728/2018

1.       Hariom Sharma S/o Shri Bhagwnswaroop Sharma, Aged
         About 27 Years, R/o Virajpada, Purana Shahar, Dholpur
2.       Aadil Khan S/o Shri Aabdar Khan, R/o Batwalpada, Bari,
         Dholpur
3.       Sampat Kumar Teli S/o Shri Babulal Teli, R/o Sahahpur,
         District Bhilwara
4.       Rakesh Prajapat S/o Shri Badrinarayan Prajapat, R/o
         Rasisar, Nokha, Bikaner
5.       Ghanshyam Meghwal S/o Shri Gangaram, R/o Nalwadi,
         Mohalla Dharton Ka, Bikaner
6.       Chandra Prakash Karela S/o Shri                         Bhooraram,    R/o
         Amarpura Bas, Bhinasar, Bikaner
7.       Shakil Ahmed S/o Shri Mohammad Jamil, Near Hr Hotel,
         Mohalla Vyapariyan, Bikaner
8.       Vijay Kumar Sharma S/o Shri Ramjilal Sharma, R/o
         Village Nagal Sushwalan, Naradpura, Tehsil Amer, District
         Jaipur
9.       Ram Prakash Meena S/o Shri Haburam Meena, R/o Village
         Chaparwas, Post Basna, Jamwaramgarh District Jaipur
                                                                    ----Petitioners
                                    Versus
1.       State Of Rajasthan Through Its Principal Secretary,
         Department Of Medical And Health Services, Govt. Of
         Rajasthan, Govt. Secretariat, Jaipur
2.       The Additional Chief Secretary,                  Medical    And Health
         Department Rajasthan, Jaipur
3.       Director Medical And Health Services Rajasthan, Jaipur
4.       Additional Director (Administration) Medical And Health
         Services Rajasthan, Jaipur
5.       Chief Medical And Health Officer, Bikaner
6.       Chief Medical And Health Officer, Dholpur
7.       Chief Medical And Health Officer, Jaipur
                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 13730/2018 Mahendra Kumar Parewa S/o Shri Kallu Ram Parewa, Aged About 28 Years, R/o Munapura (Kot) Tehsil Mahuwa, District Dausa

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Department Of Medical And Health Services, Govt. Of

[2024:RJ-JP:12430] (2 of 4) [CW-13728/2018]

Rajasthan, Govt. Secretariat, Jaipur

2. Director Medical And Health Services Rajasthan, Jaipur

3. Additional Director (Administration) Medical And Health Services, Rajasthan, Jaipur

4. Chief Medical And Health Officer, Dausa

----Respondents S.B. Civil Writ Petition No. 13732/2018 Rakesh Kumar Sharma S/o Shri Ramswaroop Sharma, Aged About 26 Years, R/o Sangori, Post Khidora, Tehsil Basedi, District Dholpur

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Department Of Medical And Health Services, Govt. Of Rajasthan, Govt. Secretariat, Jaipur

2. Director Medical And Health Services Rajasthan, Jaipur

3. Additional Director (Administration) Medical And Health Services, Rajasthan, Jaipur

4. Chief Medical And Health Officer, Dholpur

----Respondents S.B. Civil Writ Petition No. 13755/2018 Raman Lal Sharma S/o Jagdish Prasad Sharma, Aged About 36 Years, Resident Of Nangla Bhratpur, Bayana, District Bharatpur, Rajasthan

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Department Of Medical And Health Services, Jaipur, Rajasthan

2. Director, Department Of Medical And Health Services, Jaipur, Rajasthan

3. Additional Director (Administrative), Department Of Medical And Health Services, Jaipur, Rajasthan

4. Joint Director, Department Of Medical And Health Services, Zone, Bharatpur, Rajasthan

5. The Chief Medical And Health Officer, Jaipur Ist, District Bharatpur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 13764/2018

1. Mahendra Singh S/o Jaymal Ram, Aged About 40 Years, R/o Ward No. 08 Narda Post Raipur (Patan) Tehsil Neem Ka Thana, Sikar

2. Sheesh Ram Jat S/o Sukha Ram Jat, R/o Lamba Ki Dhani, Garhi Khanpur, Khandela, Sikar

[2024:RJ-JP:12430] (3 of 4) [CW-13728/2018]

----Petitioners Versus

1. State Of Rajasthan Medical And Health Department Secretariat Jaipur Through Its Secretory, Jaipur

2. Additional Directors (Adm) Medical And Health Services Rajasthan, Tilak Marg, Health Bhawan, Jaipur

3. Chief Medical And Health Officer, Distt. Sikar

----Respondents S.B. Civil Writ Petition No. 14707/2018 Jethmal Sindhi S/o Tarachand Sindhi, Aged About 38 Years, R/o 4A6 Pawanpuri Housing Board Bikaner

----Petitioner Versus

1. State Of Rajasthan Medical And Health Department, Secretariat Jaipur Through Its Secretory

2. Additional Directors (Adm) Medical And Health Services Rajasthan, Tilak Marg, Health Bhawan, Jaipur

3. Chief Medical And Health Officer, Distt. Bikaner

4. Health Officer Prabhari Sahari, Primary Health Centre, Bhichhwal Bikaner.

----Respondents S.B. Civil Writ Petition No. 14709/2018 Manju D/o Indraj Singh, Aged About 27 Years, R/o Village Dhana Patta Satyun, Dhani Kumharan, Churu

----Petitioner Versus

1. State Of Rajasthan Medical And Health Department, Secretariat Jaipur Through Its Secretory

2. Director, Medical And Health Services, Rajasthan, Tilak Marg, Swasthya Bhawan, Jaipur

3. Additional Directors (Adm) Medical And Health Services Rajasthan, Tilak Marg, Health Bhawan, Jaipur

4. Chief Medical And Health Officer, Ratangarh Distt. Churu

----Respondents

For Petitioner(s) : Mr. Dharmendra Fagediya for Mr. Mahipal Singh Kharra Ms. Karishma Rathore for Mr. Arun Singh Shekhawat Mr. Ram Rakh Sharma For Respondent(s) :

[2024:RJ-JP:12430] (4 of 4) [CW-13728/2018]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/03/2024

Counsels for the petitioners submit that the present writ

petitions have become infructuous.

In view of the statements made by counsels for the

petitioners, the present writ petitions are dismissed as having

become infructuous.

Since the main petitions have been dismissed, the stay

application and all pending application/s, if any, also stand

dismissed.

Registry is directed to place a copy of this order in each

connected files.

(GANESH RAM MEENA),J

ARTI SHARMA /171-177

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter