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Smt. Priyanka Maheshwari Wife Of Shri ... vs Ajmer Development Authority ...
2024 Latest Caselaw 1710 Raj/2

Citation : 2024 Latest Caselaw 1710 Raj/2
Judgement Date : 11 March, 2024

Rajasthan High Court

Smt. Priyanka Maheshwari Wife Of Shri ... vs Ajmer Development Authority ... on 11 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:12100]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 20714/2023

                                    Smt. Priyanka Maheshwari Wife Of Shri Naveen Maheshwari,
                                    Aged About 40 Years, Resident Of 434/10, Bapu Nagar, Ajmer
                                    (Raj.)
                                                                                               ----Petitioner/Plaintiff
                                                                         Versus
                                    Ajmer      Development      Authority,        Ajmer       Through    Its   Deputy
                                    Commissioner North, Ajmer.
                                                                                        ----Respondent/Defendant

For Petitioner(s) : Mr. Dilip Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/03/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/60

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