Usha Sharma vs Vandan Vashishth Andanr ...
2024 Latest Caselaw 1709 Raj/2

Rajasthan High Court

Usha Sharma vs Vandan Vashishth Andanr ... on 11 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:12193]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 11883/2016

                                    Usha Sharma W/o Late Shyam Sunder Sharma, Age 77 years,
                                    R/o 223 New Colony, Gumanpura, Kota (Raj.)
                                                                                               ----Petitioner-Plaintiff
                                                                         Versus
                                    1. Vandna Vashishth W/o Sunil Kumar Vashishth, age 46 years,
                                    R/o Side Lane of Bakewell Bakery, Trigunayat Bhawan Premises,
                                    Gumanpura, Kota (Raj.)
                                    2. Sunil Kumar Vashishth S/o Ramesh Chand Vashishth, age 49
                                    years, Employ of PNB, Branch Areodram Circle, Kota R/o Side
                                    Lane       of   Bakewell   Bakery,        Trigunayat         Bhawan     Premises,
                                    Gumanpura, Kota (Raj.)
                                                                                     ----Respondents-Defendants

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/03/2024

None for the petitioner even in the second round.

In view thereof, this civil writ petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/74

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