Smt. Paushali Gupta Wife Of Sh. Prashant ... vs M/S. R.K. James (2024:Rj-Jp:12197)
2024 Latest Caselaw 1683 Raj/2

Rajasthan High Court

Smt. Paushali Gupta Wife Of Sh. Prashant ... vs M/S. R.K. James (2024:Rj-Jp:12197) on 11 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:12197]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 11729/2023

                                    Smt. Paushali Gupta Wife Of Sh. Prashant Gupta, Aged About 30
                                    Years, Resident Of C-181-A, Bajaj Nagar, Jaipur.
                                                                                                ----Plaintiff/Petitioner
                                                                          Versus
                                    1.         M/s. R.k. James, Through Proprietor Smt. Rashmi Kapoor
                                               Wife Of Sh. Sunil Kapoor, Resident Of C-24, Bhagat Singh
                                               Marg, Tilak Nagar, Jaipur.
                                    2.         Smt. Rashmi Kapoor Wife Of Sh. Sunil Kapoor, Proprietor
                                               M/s R. K James Resident Of C-24 A, Bhagat Singh Marg,
                                               Tilak Nagar, Jaipur.
                                                                                  ----Defendants-Non-Petitioners


                                   For Petitioner(s)            :     Mr. Rakesh Choudhary with
                                                                      Mr. Manav Sharma for
                                                                      Mr. Veerendra Singh
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/03/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/82

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