Abdul Mazeed S/O Late Abdul Rasheed vs Shafika @ Shafiya W/O Abdul Wahab D/O ...
2024 Latest Caselaw 1681 Raj/2

Rajasthan High Court

Abdul Mazeed S/O Late Abdul Rasheed vs Shafika @ Shafiya W/O Abdul Wahab D/O ... on 11 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:12211]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 18920/2022

1.       Abdul Mazeed S/o Late Abdul Rasheed, Aged About 70
         Years, Resident Of Ganesh Gate Bahar, Tehsil And District
         Karauli (Rajasthan) At Present R/o House No. 56, Idgah
         Kachhi Basti, Delhi By-Pass, Jaipur (Rajasthan).
2.       Shiv Singh S/o Sh. Dharam Singh, Aged About 34 Years,
         Resident Of Village Pahadi, Post Gudla, Tehsil And District
         Karauli (Rajasthan)
3.       Rakesh S/o Sh. Mansingh, Aged About 42 Years, Resident
         Of    Village     Jungeepura,           Tehsil      And     District   Karauli
         (Rajasthan)
                                                     ----Petitioners/Respondents

Versus

1. Shafika @ Shafiya W/o Abdul Wahab D/o Abdul Rasheed, Aged About 72 Years,

2. Nabab Khatoon W/o Asgar Ali Khan D/o Abdul Rasheed, Aged About 60 Years,

3. Sardar Khatoon D/o Abdul Rasheed, Aged About 47 Years, All Resident Of Ganesh Gate Bahar, Tehsil And District Karauli (Rajasthan) Respondents/Plaintiffs

4. Muazzima W/o Imran, Aged About 32 Years, Resident Of Transport Nagar, Kabristan Ke Pass, Jaipur.

5. Inayat Ali @ Lallu S/o Mubarak Ali @ Babbu, Aged About 42 Years, Resident Of Talai Ke Pass, Madina Nagar, Nagori Kho, Jaipur (Rajasthan)

6. Shadat Ali @ Lallu S/o Mubarak Ali, Aged About 40 Years, Resident Of Masalpur Gate Ke Bahar, Bade Ke Pass, Karauli (Rajasthan).

----Proforma Respondents/Defendants

For Petitioner(s) : Mr. Indrajeet Choudhary for Mr. Nitin Sinsinwar For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

[2024:RJ-JP:12211] (2 of 2) [CW-18920/2022]

Judgment / Order

11/03/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition at this stage.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/70

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