Tej Singh Dagur, S/O Shri Jwala Singh vs State Of Rajasthan (2024:Rj-Jp:11763)
2024 Latest Caselaw 1618 Raj/2

Rajasthan High Court

Tej Singh Dagur, S/O Shri Jwala Singh vs State Of Rajasthan (2024:Rj-Jp:11763) on 7 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:11763]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 3537/2024

1.       Tej Singh Dagur, S/o Shri Jwala Singh, Aged About 60
         Years, R/o Village And Post Hukmi Kheda, Tehsil Hindaun
         City District Karauli Rajasthan- Retired On 30.06.2023
         From The Post Of Teacher Grade Ii (Senior Teacher) At
         Government Senior Secondary School Vijaypura Block
         Hindaun City District Karauli Rajasthan
2.       Hira Lal, S/o Shri Mothina Ram, Aged About 60 Years, R/o
         New Jyoti Nagar, Near A.m.p.s. School Hindaun City
         District Karauli Rajasthan- Retired On 30.06.2023 From
         The Post Of Teacher Grade Iii Level-I At Government
         Senior Secondary School Kheep Ka Pura Block Hindaun
         City District Karauli Rajasthan
3.       Sumer Singh, S/o Shri Nanga Ram, Aged About 60 Years,
         R/o Village Kajanipur And Post Patonda, Tehsil Shri
         Mahaveer      Ji    District     Karauli      Rajasthan-    Retired   On
         30.06.2023 From The Post Of Teacher Grade Iii Level-I At
         Government Senior Secondary School Nagla Meena, Block
         Shri Mahaveer Ji District Karauli Rajasthan
4.       Subhash Chandra Sharma, S/o Shri Budha Lal Sharma,
         Aged About 61 Years, R/o 5, Jagdamba Bhawan, Shri
         Chandra      Nagar,      Gurjar       Ghati,       Amer    Road,   Jaipur
         Rajasthan- Retired On 30.06.2022 From The Post Of
         Principal At Government Senior Secondary School Moti
         Katla, Block Jaipur East, Jaipur Rajasthan
5.       Ramesh Chand Chhipa, S/o Shri Bhag Chand Chhipa,
         Aged About 65 Years, R/o Masjid Wali Gali, Chhipiyo Ka
         Mohalla, Bassi District Jaipur Rajasthan- Retired On
         30.06.2018 From The Post Of Teacher Grade Iii Level-I At
         Government Aadarsh Senior Secondary School Sujanpura,
         Block Bassi District Jaipur Rajasthan
6.       Madan Mohan Sharma, S/o Shri Ghanshyam Sharma,
         Aged About 71 Years, R/o 59, Geeta Bhawan, Vijay Nagar
         Colony,     Bassi    District     Jaipur      Rajasthan-    Retired   On
         30.06.2012 From The Post Of Teacher Grade Ii (Senior

                       (Downloaded on 14/03/2024 at 08:39:56 PM)
 [2024:RJ-JP:11763]                         (2 of 7)                         [CW-3537/2024]


         Teacher) At Government Sr. Secondary School Mohanpura
         (Bassi) District Jaipur Rajasthan
7.       Deo Narain Koli, S/o Shri Bhouri Lal Koli, Aged About 61
         Years, R/o Village And Post Rajpura Patalwas, Tehsil Bassi
         District Jaipur Rajasthan- Retired On 30.06.2022 From
         The Post Of Teacher Grade Iii Level-Ii At Government
         Senior Secondary School Basai Kotputli District Jaipur
         Rajasthan
8.       Gopal Lal Koli, S/o Shri Chhotu Ram Koli, Aged About 64
         Years, R/o Plot No.21, Dayal Colony, Gangadham Road,
         Bassi District Jaipur Rajasthan- Retired On 30.06.2019
         From The Post Of Teacher Grade Iii Level-I At Government
         Aadarsh Senior Secondary School Ram Nagar, Block
         Chaksu District Jaipur Rajasthan
9.       Rajendra Kumar Singh, S/o Shri Chheda Singh, Aged
         About 62 Years, R/o Plot No.25, Jagannath Puri Colony,
         Bassi District Jaipur Rajasthan- Retired On 30.06.2021
         From        The    Post     Of     Principal       At   Government      Senior
         Secondary School Lalas Block Gangrar District Chittorgarh
         Rajasthan
10.      Hanuman Prasad Sharma, S/o Shri Ram Sahay Sharma,
         Aged About 61 Years, R/o Deen Dayal Colony, Gali No.2,
         Jhilai Road, Niwai District Tonk Rajasthan- Retired On
         30.06.2022          From       The      Post       Of   Lecturer   (Hindi)   At
         Government Senior Secondary School Chainpura Block
         Niwai District Tonk Rajasthan
11.      Smt. Pushpa Devi, W/o Shri Raj Kumar Batra, Aged About
         61 Years, R/o D-1, Khalsa Nagar,padampur Road, Sri
         Ganganagar Rajasthan- Retired On 30.06.2022 From The
         Post    Of        Teacher      Grade         Iii   At   Government      Senior
         Secondary School Sahuwala Sri Ganganagar Rajasthan
12.      Ghanshyam Lal Vijayvargiya, S/o Shri Rameshwar Lal
         Vijayvargiya, Aged About 60 Years, R/o Kapasan District
         Chittorgarh Rajasthan- Retired On 30.06.2023 From The
         Post Of Principal At Government Girls Senior Secondary
         School Kapasan District Chittorgarh Rajasthan


                           (Downloaded on 14/03/2024 at 08:39:56 PM)
 [2024:RJ-JP:11763]                          (3 of 7)                          [CW-3537/2024]


13.      Pukhraj Chotiya, S/o Shri Mangi Lal Chotiya, Aged About
         60 Years, R/o Ward No. 17, Bheru Ji Ka Chowk, Kapasan
         District Chittorgarh Rajasthan- Retired On 30.06.2023
         From The Post Of Assistant Administrative Officer At
         Government Girls Senior Secondary School Kapasan
         District Chittorgarh Rajasthan
14.      Amba Lal Dhobi, S/o Shri Chhoga Lal Dhobi, Aged About
         60 Years, R/o Ward No. 15, Chandaliyo Ka Mohalla
         Kapasan       District        Chittorgarh         Rajasthan-        Retired     On
         30.06.2023 From The Post Of Principal At Government
         Senior       Secondary          School         Netawal        Maharaj       District
         Chittorgarh Rajasthan
15.      Ram Swaroop Sharma, S/o Shri Rameshwar Lal Sharma,
         Aged About 63 Years, R/o 79, Near Charbhuja Mandir,
         Goner,       Sanganer,             Jaipur       Rajasthan-         Retired      On
         30.06.2020 From The Post Of Librarian Grade Iii At O/o
         District Institute Of Education And Training, Goner, Jaipur
         Rajasthan
16.      Bhagirath Singh, S/o Shri Sanwar Mal, Aged About 66
         Years, R/o Village And Post Paldi, Via Kudan, Tehsil
         Laxmangarh            District       Sikar       Rajasthan-         Retired     On
         30.06.2017 From The Post Of Teacher Grade Iii At
         Government            Primary         School      Kalva       Ka    Bas,      Block
         Laxmangarh District Sikar Rajasthan
17.      Balaram Rangeria, S/o Shri Sultanaram Rangeria, Aged
         About 65 Years, R/o Village Kaleran Ka Bass(Jaitpura),
         Post Loona Via Dhanuri Tehsil Malsisar District Jhunjhunu
         Rajasthan- Retired On 30.06.2018 From The Post Of
         Principal     At       Government              Senior     Secondary         School
         (Krishan Nagar) Dulangi                       Nadi, Block Bapini District
         Jodhpur Rajasthan
18.      Ashok Kumar Sharma, S/o Shri Rajendra Mohan Sharma,
         Aged About 60 Years, R/o Out Side Kayasth Khirkiya,
         Karauli District Karauli Rajasthan- Retired On 30.06.2023
         From        The     Post      Of     Lecturer       (Political     Science)      At
         Government            Senior       Secondary         School        Gudla,     Block


                           (Downloaded on 14/03/2024 at 08:39:56 PM)
 [2024:RJ-JP:11763]                   (4 of 7)                        [CW-3537/2024]


         Karauli District Karauli Rajasthan
19.      Kailash Chand Sharma, S/o Shri Ram Khilari Sharma,
         Aged About 64 Years, R/o Vardhman Nagar, Hindaun City
         District Karauli Rajasthan- Retired On 30.06.2019 From
         The Post Of Physical Teacher Grade Iii At Government
         Upper Primary School Kailash Nagar, Block Hindaun City
         District Karauli Rajasthan
20.      Jagdish Prasad Sharma, S/o Shri Narayan Lal Sharma,
         Aged About 66 Years, R/o Behind Bhanwar Vilas, Tilak
         Nagar, Karauli District Karauli Rajasthan- Retired On
         30.06.2017 From The Post Of Lecturer (Sanskrit) At
         Government Senior Secondary School Ratiyapura, Block
         Karauli District Karauli Rajasthan
21.      Ashok Kumar Sharma, S/o Shri Shambhu Dayal Sharma,
         Aged About 66 Years, R/o Jagdamba Colony, In Front Of
         Drda Office, Karauli District Karauli Rajasthan- Retired On
         30.06.2017 From The Post Of Teacher Grade Ii (Senior
         Teacher) (English) At Government Senior Secondary
         School Lakhanipur Chamrola, Block Karauli District Karauli
         Rajasthan
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through Its Principal Secretary,
         Education Department, Government Secretariat, Jaipur
2.       Director, Secondary Education, Rajasthan, Bikaner
3.       Director, Elementary Education, Rajasthan, Bikaner
4.       Chief District Education Officer, Sri Ganganagar
5.       Chief Distict Education Officer, Chittorgarh, Rajasthan
6.       Chief Distict Education Officer, Jodhpur, Rajasthan
7.       Chief Distict Education Officer, Karauli, Rajasthan
8.       Chief Distict Education Officer, Jaipur, Rajasthan
9.       Chief Distict Education Officer, Sikar, Rajasthan
10.      Principal,district Institute Of Education And Training,
         Goner, Jaipur Rajasthan
11.      Director, Pension Department, Jyoti Nagar, Jaipur
                                                                 ----Respondents


For Petitioner(s)         :     Mr. Vijay Pathak

                     (Downloaded on 14/03/2024 at 08:39:56 PM)
 [2024:RJ-JP:11763]                        (5 of 7)                           [CW-3537/2024]


For Respondent(s)              :



           HON'BLE MR. JUSTICE GANESH RAM MEENA

                               Judgment / Order

07/03/2024

1.    Learned        counsel       for   the     petitioners          submits    that    the

controversy involved in the present case is squarely covered by

the Division Bench judgment in the case of Ramesh Chander

Gupta Vs. State of Rajasthan and Ors. (D.B. Civil Writ

Petition     No.      2800/2021)             and      other      connected       matters,

decided on 17.10.2023.

2.    In these circumstances, learned counsel for the petitioners

seeks liberty to approach respondent/s by way of filing

representation for redressal of their grievances in the light of

judgment rendered by this court in the case of Ramesh Chander

Gupta (supra).

3. In the case of Ramesh Chander Gupta (supra), Division

Bench of this Court inter-alia while referring to orders passed in

Union of India & Ors. Vs. Manohar Lal & Ors.: D.B. Civil Writ

Petition No. 5445/2022, dediced on 07.08.2023 & the

Commissioner, Kendriya Vidyalaya Sangathan & Anr. Vs.

Ram Karan Bhakar & Ors.: D.B. Civil Writ Petition No.

4139/2022 as well as judgment of Hon'ble Supreme Court in

the case of Director (Admn. & HR) KPTCL & Ors. Vs. C.P.

Mundinamani & Ors.: 2023 SCC online SC 401 has passed the

following directions:-

"It is also brought to the notice of this Court that Special Leave Petition (C) No. 3420/2023 and Special Leave Petition (C) No. 1011/2023 have also been disposed off

[2024:RJ-JP:11763] (6 of 7) [CW-3537/2024]

on 19.05.2023. A copy of the orders dated 11.04.2023 and 19.05.2023 passed by Hon'ble Supreme Court have also been placed on record. Therefore, the present petitions are also disposed off on the same terms with direction to the respondents to consider the claim of the petitioners and pass appropriate orders and other consequential benefits as per their entitlement. Whatever amount is found payable be also released within a period of one month. Accordingly, the present petitions are disposed of."

4. Ordered accordingly.

5. In the event of filing a representation by the petitioners, the

respondent/s shall consider the claim of the petitioners and pass

an appropriate order within two months from the date of receipt of

representation with certified copy of this order and that too in

accordance with law and the observations made in the case of

Ramesh Chander Gupta (supra), read with order dated

11.04.2023 in SLP(C) No. 3420/2023 and order dated

19.05.2023 in SLP(C) No. 1011/2023 passed by Hon'ble

Apex Court, as has been referred in the case of C.P.

Mundinamani & Ors. (supra).

6. The present writ petition stands disposed of.

7. The order has been passed based on the submissions made

by the learned counsel for the petitioners and the averments

made in the writ petition. The respondent/s would be at liberty to

examine the veracity of the submissions made in the writ petition

in the light of the observations made by the Division Bench of this

court in the case of Ramesh Chander Gupta (supra), and only

in case the averments made therein are found to be correct, the

petitioners be extended the relief as prayed with consequential

benefits as ordered in the case of Ramesh Chander Gupta

(supra), read with order dated 11.04.2023 in SLP(C) No.

[2024:RJ-JP:11763] (7 of 7) [CW-3537/2024]

3420/2023 and order dated 19.05.2023 in SLP(C) No.

1011/2023 passed by Hon'ble Apex Court, as has been

referred in the case of C.P. Mundinamani & Ors. (supra).

8. Since the main petition has been disposed of, the stay

application and the pending application/s, if any, also stand

disposed of.

(GANESH RAM MEENA),J

DIVYA SAINI /13

Powered by TCPDF (www.tcpdf.org)