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Sunil Kumar Jain And Ors vs State Technical Education Ors ...
2024 Latest Caselaw 4860 Raj/2

Citation : 2024 Latest Caselaw 4860 Raj/2
Judgement Date : 12 July, 2024

Rajasthan High Court

Sunil Kumar Jain And Ors vs State Technical Education Ors ... on 12 July, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:29267]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 21587/2017
1.       Sunil Kumar Jain S/o Shri S.L. Jain, aged about 52 years,
         R/o Anop Jeevan Vihar, Anasagar Road, Ajmer Raj.
2.       Ramsukh Udenia S/o Shri Ramdeo Udenia, aged about 52
         years, R/o House No. 1089/45, Sanskar Colony,
         Kalyanipura Road, Gulabbari, Ajmer Raj.
3.       Lal Chand Bishnoi S/o Shri Ganga Bishan Bishnoi, aged
         about 52 years, R/o 6-E-18, Pawanpuri, South Extension,
         Bikaner- 334003 Raj.
                                                                    ----Petitioners
                                     Versus
1.       The State Of Rajasthan Through Principal Secretary To
         Government, Technical Education, Secretariat, Jaipur Raj.
2.       The Principal Secretary To Govt. Department Of
         Personnel, Govt. Of Rajasthan, Secretariat, Jaipur Raj.
3.       The Director, Technical Education, Govt. Of Rajasthan,
         Jodhpur Raj.
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 17514/2017

1. Vinod Jangid S/o Shri Bhanwar lal aged about 50 years, R/o 68/158, Haldi Ghati Marg, Pratapnagar, Jaipur (Raj.)

2. Smt. Rajul Goyal w/o Dr. Ravi Goyal aged about 51 years, R/o 1-B, Sai Darshan, Jhalawar (Raj.).

3. Dr. Syed Irshad Ali S/o Afsar Ali Syed aged about 52 years, R/o Cosy House, H-1, Haridasji Ki Magri, Udaipur (Raj.)

4. Rajesh Kumar Sharma S/o Rajendra Kumar Sharma aged about 51 years, R/o Plot No. 95, Flat No. 102, O.P. Aadhar, Shaktinagar, Kota (Raj.)

5. Krishan Kumar Suthar S/o Shri Ami Lal Suthar aged about 51 years, R/o 90-III-21 Civil Line, Churu (Raj.)

6. Ghasiram Regar S/o Shri Rawat Ram Regar aged about 54 years R/o 6/32, Malviyanagar, Jaipur (Raj.)

----Petitioner Versus

1. The State of Rajasthan through Principal Secretary to Government, Technical Education, Secretariat, Jaipur (Raj.).

2. The Principal Secretary to Govt. Department of Personnel, Govt. Of Rajasthan, Secretariat, Jaipur (Raj.)

3. The Director, Technical Education, Govt. Of Rajasthan, Jodhpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 21572/2017

1. Dinesh Bohra S/o Shri Kalu Ram Bohra, age about 53 years, R/o K-775/50 Sobhawato Ki Dhani, Kheme Ka Kuwa, Jodhpur Raj.

[2024:RJ-JP:29267] (2 of 2) [CW-21587/2017]

2. Prithvi Singh Tak S/o Shri Shanker Lal Tak, R/o Bera -

Navoda Mataji - Ka - Than Village And Post - Punjala Magara, Jodhpur Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Principal Secretary To Government, Technical Education, Secretariat, Jaipur Raj.

2. The Principal Secretary To Govt. Department Of Personnel, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. The Director, Technical Education, Govt. Of Rajasthan, Jodhpur Raj.

----Respondents S.B. Civil Writ Petition No. 23037/2017 Anil Ajmera S/o Late Shri B.L. Ajmera, age about 49 years, R/o B-435A, Malviya Nagar, Jaipur.

----Petitioner Versus

1. State Of Rajasthan Through The Principal Secretary To Government, Technical Education Department, Government of Rajasthan, Secretariat, Jaipur Raj..

2. Director, Technical Education, Government Of Rajasthan, W-6 Residency Road, Jodhpur Raj..

3. Shri Alok Bansal, Assistant Director, Technical Education, W-6 Residency Road, Jodhpur Raj..

----Respondents

For Petitioner(s) : Mr. Sunil Kumar Singodiya Ms. Mamta for Ms. Ashish Joshi For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Shubham Soni

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 12/07/2024

Learned counsels for the petitioners want to withdraw these

civil writ petitions.

The civil writ petitions are dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J Manish/178-181

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