M/S Raj Kamal Gems vs Deep Chand Bathia (2024:Rj-Jp:4878)
2024 Latest Caselaw 691 Raj/2

Rajasthan High Court

M/S Raj Kamal Gems vs Deep Chand Bathia (2024:Rj-Jp:4878) on 30 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4878]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 15470/2015

                                    M/s Raj Kamal Gems Corporation, Through Its Partner Shri
                                    Rajkumari, House No. 2052, Banthiya Building, Chaukadi Chok,
                                    Ghee Walon Ka Rasta, Chaukadi Ghat Gate, Jaipur Raj.
                                                                            ----Petitioner/Non-Applicant/Tenant
                                                                           Versus
                                    Deep Chand Bathia S/o Late Amar Chand Bathiya, House No.
                                    2052, Banthiya Building Chaukadi Chok, Ghee Walon Ka Rasta,
                                    Chaukadi Ghat Gate, Jaipur Raj.
                                                                          ----Plaintiff/Original-Applicant/Owner


                                   For Petitioner(s)             :     Mr. M.C. Jain
                                   For Respondent(s)             :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

30/01/2024

Learned counsel for the petitioner pleads no instructions.

In view thereof, this civil writ petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/151

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