Rajasthan Christian Central vs Management Committee And Ors ...
2024 Latest Caselaw 688 Raj/2

Rajasthan High Court

Rajasthan Christian Central vs Management Committee And Ors ... on 30 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4976]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 14885/2015

                                    Rajasthan Christian Central Management Board Of Secondary
                                    Education (RCCMBSE), 2/10 Church Of Northern India Social
                                    Centre, Opp. Roadways Bus Stand, Ajmer Through Designated
                                    Chairman Bishop Warris K Masih
                                                                                                        ----Petitioner
                                                                           Versus
                                    1.      Management Committee, Husband Memorial Sr. Sec.
                                            School, Ajmer Through Secretary
                                                              Respondent/Non-Applicant/Judgment Debtor

2. Sh. Suraj Mal Palasia S/o Shri Bura Palasia, R/o E-416, Shastri Nagar, Ajmer Respondent/Applicant/Decree Holder

3. Director, Secondary Education, Rajasthan, Bikaner

----Proforma Respondent

For Petitioner(s) : Mr. Sunil Kumar Lohia for Mr. Neeraj K. Tiwari For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

30/01/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/150

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