Subham Paper Industries vs State Of Rajasthan And Anr ...
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Rajasthan High Court

Subham Paper Industries vs State Of Rajasthan And Anr ... on 24 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4175]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1804/2014

                                    Subham Paper Industries, G-125, Brij Industrial Area, Bharatpur
                                    Through     Its    Proprietor/owner          Sarvapriya           Singh   S/o   Shri
                                    Daldaman Singh B/c Jat, R/o G-1/125, Brij Industrial Area,
                                    Bharatpur
                                                                                              ----Accused-Petitioner
                                                                         Versus
                                    1.      State Of Rajasthan Through PP
                                                                                                         Non-Petitioner
                                    2.      Manphool Singh Saini, Asstt. Commercial Taxes Officer,
                                            Ward-I Circle, Commercial Taxes Department, Bharatpur
                                                                                    ----Complainant-Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sain for Mr. Kuldeev Verma For Respondent(s) : Mr. Ghanshyam Singh Rathore, GA cum AAG assisted by Mr. Tayyab Ali Mr. Riyasat Ali, P.P. assisted by Ms. Kratika Jaiman

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/01/2024

Learned counsel for the petitioner submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/152

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