Smt Ganga vs State Of Rajasthan Through Pp ...
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Rajasthan High Court

Smt Ganga vs State Of Rajasthan Through Pp ... on 19 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:3425]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 4854/2015

                                    Ganga W/o Jagannath, aged about 45 years, R/o Chalan Balaji
                                    Tan Rampura, P.S. Sainthal, District Dausa, Rajasthan
                                                                                                     ----Petitioner
                                                                      Versus
                                    State of Rajasthan Through PP
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     None present
                                   For Respondent(s)        :     Mr. Atul Sharma, P.P. with
                                                                  Ms. Kratika Jaiman



                                          HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

                                                            Judgment / Order

                                   19/01/2024

                                         None for the petitioner.

In view thereof, this criminal miscellaneous petition is

dismissed for non-prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/476

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