Sapna Kumari D/O Ajay Kumar W/O Vishesh ... vs State Of Rajasthan (2024:Rj-Jp:3066)
2024 Latest Caselaw 346 Raj/2

Rajasthan High Court

Sapna Kumari D/O Ajay Kumar W/O Vishesh ... vs State Of Rajasthan (2024:Rj-Jp:3066) on 18 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:3066]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Application No. 204/2023
                                                                              In
                                                   S.B. Civil Contempt Petition No.377/2023
                                                                              In
                                                       S.B. Civil Writ Petition No.7030/2021

                                    Sapna Kumari D/o Ajay Kumar W/o Vishesh Yadav, Aged About
                                    26 Years, R/ D-74, Hasan Khan Mewat Nagar, Alwar, Rajasthan.
                                                                                              ----Petitioner/Applicant
                                                                          Versus
                                    1.         State Of Rajasthan, Through Secretary, Department Of
                                               Personnel, Secretariat, Jaipur.
                                    2.         Shri Dr. Jitendra Kumar Soni, District Collector Alwar,
                                               District Alwar, Rajasthan.
                                    3.         Shri Ashk Kumar Tyagi, S.d.o. Alwar, District Alwar,
                                               Rajasthan.
                                    4.         Shri Dinesh Kumar Yadav, Tehsildar, Alwar, District Alwar,
                                               Rajasthan.
                                                                                     ----Respondents-Contemnors

For Petitioner(s) : Mr. Sudhir Yadav For Respondent(s) : Mr. Shailesh Sharma, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/01/2024

Learned counsel for the applicant/petitioner submits that this

civil miscellaneous application is rendered infructuous.

The civil miscellaneous application is dismissed accordingly.

Pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/80

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