Suja Ram S/O Har Lal Ram vs The State Of Rajasthan ...
2024 Latest Caselaw 328 Raj/2

Rajasthan High Court

Suja Ram S/O Har Lal Ram vs The State Of Rajasthan ... on 17 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:2687]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 580/2024

Suja Ram S/o Har Lal Ram, Aged About 25 Years, R/o Bhakaro Ki
Dhani, Janjeela, Nagaur, Rajasthan.
                                                                       ----Petitioner
                                       Versus
1.       The State Of Rajasthan, Through Its Secretary, Education
         Department, Govt Of Rajasthan, Government Secretariat,
         Jaipur.
2.       The Director, Primary Education, Rajasthan, Bikaner.

3.       The Chief Executive Officer, Zila Parishad, Nagaur.

4.       The District Education Officer (Headquarter), Elementary
         Education, Nagaur.
                                                                    ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order 17/01/2024

Counsel for the petitioner seeks to withdraw this writ petition

with liberty to file fresh one at Principal Seat Jodhpur.

The petitioner has made a prayer to issue directions to the

respondents to allow joining to the petitioner on the post of

Teacher Grade-III, Level-I in compliance of appointment order

issued by the office of Zila Parishad, Nagore,

Since the cause of action is in relation to the order issued by

the Zila Parishad, Nagore, the petitioner is allowed to withdraw the

present writ petition with liberty to file fresh one before the

Principal Seat, Jodhpur.

[2024:RJ-JP:2687] (2 of 2) [CW-580/2024]

Accordingly, the present writ petition0 is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /38

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