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Shishram S/O. Surjaram vs State Of Rajasthan (2024:Rj-Jp:2586)
2024 Latest Caselaw 290 Raj/2

Citation : 2024 Latest Caselaw 290 Raj/2
Judgement Date : 16 January, 2024

Rajasthan High Court

Shishram S/O. Surjaram vs State Of Rajasthan (2024:Rj-Jp:2586) on 16 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:2586]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6072/2023

                                    Shishram S/o. Surjaram, Resident Of Barsinghpura, Police
                                    Station Khandela, District Sikar (Raj.)
                                                                                      ----Complainant-Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through P.P.
                                    2.      Superintendent Of Police, Sikar, District Sikar (Raj.)
                                    3.      SHO, Police Station, Kotwali Sikar District Sikar (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/01/2024

Learned counsel for the petitioner submits that in view of

submission of Negative Final Report, this criminal miscellaneous

petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/865

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