Citation : 2024 Latest Caselaw 275 Raj/2
Judgement Date : 16 January, 2024
[2024:RJ-JP:2594]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6756/2023
Care And Cure Medicos, Through Proprietor Amar Chand
Kaldoliya S/o Shiv Narayan Kaldoliya, Aged 32 Years, R/o Plot
No. 715, Ganesh Nagar Main, Harthantpura, Jhotwara/
Registered Office At 261, Ganesh Nagar Main Niwaroo, Kardhani,
Jaipur (Raj).
----Complainant/Petitioner
Versus
1. State Of Rajasthan, Through P.P.
2. Superintendent Of Police, Jaipur (West), Rajasthan.
3. S.H.O. Kardhani, Police Station, District Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Kavish Dubey For Respondent(s) : Mr. Atul Sharma, P.P.
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
16/01/2024
Learned counsel for the petitioner wants to withdraw this
criminal miscellaneous petition in view of proposed Negative Final
Report as he has instructions to avail the appropriate remedy
available under the law at the appropriate stage.
The criminal miscellaneous petition is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/877
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