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Kamal Mehra S/O Shri Nand Kishore Mehra vs State Of Rajasthan (2024:Rj-Jp:2099)
2024 Latest Caselaw 249 Raj/2

Citation : 2024 Latest Caselaw 249 Raj/2
Judgement Date : 12 January, 2024

Rajasthan High Court

Kamal Mehra S/O Shri Nand Kishore Mehra vs State Of Rajasthan (2024:Rj-Jp:2099) on 12 January, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:2099]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               17914/2022

                                   Kamal Mehra S/o Shri Nand Kishore Mehra, Aged
                                   About 21 Years, R/o Majra Rawat, Tehsil Police
                                   Station Bansur, Alwar, Presently R/o 53, Near Shiv
                                   Nagar Sabji Mandi, Road No. 14, Vishwakarma,
                                   Jaipur. (At Present Confined In Central Jail, Jaipur)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through P.p.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Bhawani Shankar Sharma, Adv.

For : Mr. N.S. Gurjar, Asst. GA Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

12/01/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /27

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