Sweta Gautam And Anr vs State Of Rajasthan And Anr ...
2024 Latest Caselaw 225 Raj/2

Rajasthan High Court

Sweta Gautam And Anr vs State Of Rajasthan And Anr ... on 11 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:2058]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1374/2015

                                    1.      Sweta Gautam Wife Of Shri Dinesh Gautam,
                                    2.      Dinesh Gautam Son Of Shri Badri Lal Gautam, R/o 483,
                                            Rajiv Gandhi Nagar, Kota Raj.
                                                                                          ----Accused-Petitioners
                                                                      Versus
                                    1.      State Of Rajasthan Through P.p.
                                                                                                   -----Respondent
                                    2.      Pramod Kumar Kasliwal Son Of Shri Gyan Chand Jain, R/o
                                            1-Da-16, Adarsh Nagar, Dadabari, Kota Raj.
                                                                                 ----Complainant-Respondent


                                   For Petitioner(s)        :     None present
                                   For Respondent(s)        :     Mr. Atul Sharma, P.P.



                                          HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

                                                            Judgment / Order

                                   11/01/2024

                                         None appears for the petitioners.

In view thereof, this criminal miscellaneous petition is

dismissed for non-prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/142

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