Varun Verma S/O Shri Uma Shankar Verma vs State Of Rajasthan (2024:Rj-Jp:1369)
2024 Latest Caselaw 109 Raj/2

Rajasthan High Court

Varun Verma S/O Shri Uma Shankar Verma vs State Of Rajasthan (2024:Rj-Jp:1369) on 9 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:1369]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 4664/2019

                                    Varun Verma S/o Shri Uma Shankar Verma, Aged About 31
                                    Years, R/o 165-C, Vishweshwariya Nagar, Gopalpura Byepass,
                                    Near Mansoon Anubodh School, Jaipur, Raj.
                                                                                               ----Accused/Petitioner
                                                                          Versus
                                    1.         State Of Rajasthan, Through PP
                                                                                                       Respondent No.1

2. Khushboo Verma D/o Mohan Lal Verma, Aged About 31 Years, R/o House No.19, Gali No.21, Barkat Nagar, Adarsh Basti, Jaipur, Raj.

----Complainant/Respondent No.2

For Petitioner(s) : Mr. Ashish Raj Kumawat for Mr. Deepak Chauhan For Respondent(s) : Mr. Riyasat Ali, P.P. Mr. Manish Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

09/01/2024

Learned counsel for the petitioner wants to withdraw this

criminal miscellaneous petition.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/82

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