Nishar Ahmad S/O Jafar Khan vs Vinod Gurjar S/O Shri Prahlad Gurjar ...
2024 Latest Caselaw 989 Raj/2

Rajasthan High Court

Nishar Ahmad S/O Jafar Khan vs Vinod Gurjar S/O Shri Prahlad Gurjar ... on 8 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:6618]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 6888/2022

                                    Nishar Ahmad S/o Jafar Khan, Aged About 38 Years, R/o Nishar
                                    Iron Works, Near Purani Chungi Naka, Gangapur City, District
                                    Sawaimadhopur, Rajasthan.
                                                                                            ----Petitioner-Defendant
                                                                          Versus
                                    Vinod Gurjar S/o Shri Prahlad Gurjar, Aged About 30 Years, R/o
                                    Gurjar Mohalla, Gangapur City, District Sawaimadhopur.
                                                                                             ----Respondent-Plaintiff

For Petitioner(s) : Mr. Gajveer Singh Rajawat For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/02/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/173

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