Smt Sugani Devi vs Nagar Parishad Sikar ...
2024 Latest Caselaw 1336 Raj/2

Rajasthan High Court

Smt Sugani Devi vs Nagar Parishad Sikar ... on 26 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:9723]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 1298/2012

                                    Smt. Sugani Devi D/o Late Shri Mali Ram, wife of Prabhati Lal,
                                    aged 78 years, R/.o Palbas Road, Near Rai Ji Ka Kuan, Payarelal
                                    Ji Vakil Ke Makan Ki Gali, Ward No.5, Sikar (Raj.)
                                                                                                ----Plaitniff/Petitioner
                                                                          Versus
                                    Nagar Parishad Sikar through Chairman/Commissioner, Nagar
                                    Parishad, Sikar
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Jitendra Mishra For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/02/2024

Learned counsel for the petitioner submits that by efflux of

time and on account of subsequent development, this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/125

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