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Nevlal And Ors vs State Urban Developmentors ...
2024 Latest Caselaw 1306 Raj/2

Citation : 2024 Latest Caselaw 1306 Raj/2
Judgement Date : 26 February, 2024

Rajasthan High Court

Nevlal And Ors vs State Urban Developmentors ... on 26 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:9614]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 9075/2015

1.Nevlal S/o Shri Heera, aged 53 years, Resident of Village
Ummedganj, Tehsil Ladpura, District Kota (Raj.)
2.Kalu S/o Shri Heera, aged 50 years, Resident of Village
Ummedganj, Tehsil Ladpura, District Kota (Raj.)
3.Mangilal S/o Shri Ramdev, aged about 52 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
4.Nand Kanwari D/o Shri Gordhan, aged about 55 years,
Resident of Village Ummedganj, Tehsil Ladpura, District Kota
(Raj.)
5.Nand Kishore S/o Shri Gordhan, aged about 52 years, Resident
of Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
6.Sitaram S/o shri Ganga Bishan, aged about 50 years, Resident
of Shriram Nagar, DCM, Kota (Raj.)
7.Chuttan Khan S/o shri Nura, aged 56 years, Resident of
Shriram Nagar, DCM, Kota (Raj.)
8.Nand Kishore S/o Amarlal, aged about 52 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
9.Kishan gopal s/o Shri Chhitar, aged about 65 years, Resident
of Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
10.Hanuman Singh S/o Shri Gokul Singh, aged about 60 years,
Resident of Shriram Nagar, DCM, Kota (Raj.)
11.Kali Bai W/o shri Surajmal, aged about 52 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
12.Ramswaroop Singh S/o shri Ratan Singh, aged about 55
years,Resident of Village Ummedganj, Tehsil Ladpura, District
Kota (Raj.)
13.Surendra Kumar S/o Shri Chaturbhuj, aged about 42,
Resident of Village Ummedganj, Tehsil Ladpura, District Kota
(Raj.)
14.Devi shankar S/o shri chaturbhuj, aged about 40 years,
Resident of Village Ummedganj, Tehsil Ladpura, District Kota
(Raj.)
15.Rukmani D./o Shri Chaturbhuj, aged 45 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
16.Rakesh S/o Shri Madholal, aged about 40 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
17.Modu S/o Shri Lakha, aged about 52 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
18.Birbal S/o Shri Bhanwarlal, aged about 50 years, Resident of


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Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
19.Devi Shankar s/o Shri Mohanlal, aged about 50 years,
Resident of Village Ummedganj, Tehsil Ladpura, District Kota
(Raj.)
20.Shriram s/o Shri chittar, aged about 55 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
21.Shanti Bai W/o Shri Ram Karan, aged about 60 years,
Resident of Village Ummedganj, Tehsil Ladpura, District Kota
(Raj.)
22.Madanlal S/o Shri Gordhan, aged 55 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
23.Nand Kishore S/o shri Motilal, aged about 45 years, Resident
of Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
24.Mahaveer S/o shri Jankilal, aged 35 years,Resident of Village
Ummedganj, Tehsil Ladpura, District Kota (Raj.)
25.Hemraj s/o shri Ghanshyam, aged about 35 years, Resident
of Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
26.Shankar S/o Chotulal, aged about 40 years, Resident of Near
Govvernment School, DCM Kota (Raj.)
27.Pawan S/o shri bherulal, aged about 40 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
28.Bharat Jain S/o shri Rameshwar, aged 50 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
29.Sanna Rani W/o Shri Iqbal, aged about 65 years, R/o
Kasuwa, Teshil Ladpura, District Kota (Raj.)
30.Chotulal S/o Shri Laturlal, aged about 50 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
31.Kishan Lal S/o Shri Gokul aged about 70 years, R/o Shriram
nagar, DCM, Kota.
32.Sulochana W/o Shri Rajendra Kumar, aged 30 years, Resident
of Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
33.Purshottam S/o Shri Lachiram, aged about 50 years, Resident
of Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
34.Bhanwar Lal S/o Shri Gopal, aged about 50 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
35.Lokesh S/o Shri Brijmohan, aged about 38 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
36.Deepa D/o Shri Motilal, aged about 65 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
37.Nevlal S/o shri sharwan, aged about 40 years, Resident of
Village Ummedganj, Tehsil Ladpura, District Kota (Raj.)
                                                    ------Plaintiffs-Petitioners

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                                                                         Versus
                                    1.State of Rajasthan through through District Collector, Kota.
                                    2.Urban Improvement Trust, Kota through Secretary, Near CAD
                                    Circle, Kota (Raj.)
                                    3.Conservator of Forest, Forest Department, Kishorepura, Kota
                                    (Raj.)
                                                                                     ----Defendants-Respondents

For Petitioner(s) : Mr. Pradeep Singh For Respondent(s) : Mr. Zaqir Hussain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/02/2024

Learned counsel for the petitioners submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly.

However, learned trial Court is requested to expedite disposal

of the concerned civil suit, if not already disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/101

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